Date Of Decision: August 04 vs Himachal Pradesh Tourism ...
2021 Latest Caselaw 3533 HP

           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                                                      .
                                                  Review Petition No. 88 of 2020





                                                  Date of decision: August 04, 2021.
    Partap Chand                                                    .....Petitioner
                                         Versus





    Himachal Pradesh Tourism Development Corporation Ltd &
    Another                                ....Respondents.

    Coram





    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1 No.
    For the petitioner
                                 r       :        Mr. Om Parkash Goel, Advocate.

    For the respondents                  :        Mr. Naresh Kaul, Advocate.

                               Through Video Conferencing
    Tarlok Singh Chauhan , Judge (Oral)

The limited prayer in this petition was with regard to

the grant of interest, which admittedly now has been paid to the

petitioner. In view of the same, the petition has become

infructuous and is accordingly dismissed. Pending miscellaneous

application(s), if any, shall also stand disposed of.

( Tarlok Singh Chauhan ) Judge

( Jyotsna Rewal Dua ) Judge 04th August, 2021 (vs/rohit)

Whether the reporters of the local papers may be allowed to see the Judgment?