Date Of Decision: 3.8.202 vs Sh. R. Pradhan
2021 Latest Caselaw 3458 HP

             IN THE HIGH COURT OF HIMACHAL PRADESH,
                             SHIMLA




                                                                                     .
                                                                      COPC No.243 of 2021





                                                              Date of Decision: 3.8.2021
    ______________________________________________________________________
    Shaina                                                                              ...Petitioner





                                         Versus

    Sh. R. Pradhan                                                              ..... Respondent





    ______________________________________________________________________
    Hon'ble Mr. Justice Sandeep Sharma, Judge.
    Whether approved for reporting?
                             r                          1



    For the Petitioner                    : Mr. Nipun Sharma, Advocate.

    For the Respondent: Mr. Balram Sharma, Assistant Solicitor
                        General of India.

                 Through video-conferencing


    Sandeep Sharma, Judge (oral):

Mr. Balram Sharma, learned Assistant Solicitor

General of India, on the instruction of Capt. Pooja Kesar,

Officiating in Charge, Legal Cell, Station Head Quarter, Shimla,

states that order dated 15.07.2021, transferring the petitioner

from Palampur to Jogindernagar has been withdrawn and as

such, nothing remains to be adjudicated in the present petition.

2. Having taken note of aforesaid statement made by

learned Assistant Solicitor General of India, there appears to no

Whether the reporters of the local papers may be allowed to see the judgment?

reason to continue with the instant proceedings and as such,

same are accordingly closed. Notice issued to the respondent is

hereby discharged accordingly.

.

                                                 (Sandeep Sharma),
                                                      Judge
    3rd August, 2021





       (shankar)




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