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CR.R/96/2021
2021 Latest Caselaw 3414 HP

Citation : 2021 Latest Caselaw 3414 HP
Judgement Date : 2 August, 2021

Himachal Pradesh High Court

CR.R/96/2021 on 2 August, 2021

Bench: Chander Bhusan Barowalia

Cr. Revision No.96 of 2021

.

2.8.2021 Present: Mr. Arvind Sharma, Advocate, for the petitioner.

Mr. Arvind Sharma, Addl. Advocate General with Mr. Amit Kumar Dhumal, Dy. Advocate General, for the respondent- State.

Learned counsel for the petitioner prays for and is granted

four weeks' time to file certified copy of the trial Court judgment. List

thereafter.

(Chander Bhusan Barowalia) Judge

2nd August, 2021

(CS)

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