Citation : 2021 Latest Caselaw 3413 HP
Judgement Date : 2 August, 2021
RSA No.57 of 2020 2.8.2021 Present: Ms. Salochna Rana, Advocate, for the appellants. (Through video conferencing)
.
Mr. B.C. Verma, Advocate, for respondent No.1. (Through video conferencing)
Mr. B.C. Verma, Advocate, has put in appearance on behalf
of respondent No.1. Issue notice to respondents No.2, 3(a) (i) to 3 (a) (iii),
3 (b) to 3 (i) and 4 returnable for 7th September, 2021, on taking steps
within three days. In the meantime, certified copy of the learned Courts
below judgment and decree be filed.
r (Chander Bhusan Barowalia)
Judge
2nd August, 2021
(CS)
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