Smt. Manu Bala vs Prince Rana
2021 Latest Caselaw 3406 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                   Cr. Revision No.: 54 of 2021
                                                   Decided on: 02.08.2021




                                                                       .

     Smt. Manu Bala                                                ....Petitioner.

                     Versus





     Prince Rana                                                   ...Respondent.
     Coram
     The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
     Whether approved for reporting?1 No





     For the petitioner            :       Mr. Sanjeev K. Suri, Advocate.

     For the respondent r          :       Nemo.

                                           (Through Video Conference)
     Ajay Mohan Goel, Judge (Oral)

When this case was taken up for consideration

today, learned Counsel for the petitioner submits that as the

issue between the parties now stands resolved, he has

instructions to withdraw this petition. Accordingly, this

petition is permitted to be withdrawn. Pending miscellaneous

application(s), if any, also stand disposed of accordingly.

(Ajay Mohan Goel) Judge August 02, 2021 (narender

1 Whether reporters of the local papers may be allowed to see the judgment?