Citation : 2021 Latest Caselaw 2680 HP
Judgement Date : 19 April, 2021
Execution Petition No.19 of 2018
19.04.2021 Present: Mr.Prem P. Chauhan, Advocate, for the Decree
.
Holder.
Mr.Divya Raj Singh, Advocate, for the Judgment Debtor.
On request of learned counsel for the parties,
adjourned for 28.05.2021 in terms of order passed on previous
date.
April 19, 2021 (Purohit) r to (Vivek Singh Thakur) Judge
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!