CWP/1574/2021
2021 Latest Caselaw 2677 HP

CWP No. 1574 of 2021

19.04.2021 Present: Ms. Meera Devi and Mr. Hemant Kumar

.

Thakur, Advocates, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Vikas Rathore, Mr. Shiv Pal

Manhans, Addl. AGs, Mr. J.S. Guleria and Mr. Bhupinder Thakur, Dy. AGs, for respondents No. 1 and 2.

Mr. Vikrant Thakur, Advocate, for respondent

No. 3.

(Through video conferencing)

Learned counsel for respondent No. 3 states

that the issue in question is squarely covered against the

petitioner by judgment dated 08.10.2020 rendered by this

Court in CWP No. 4276 of 2020, titled Monika Koti vs. H.P.

Public Service Commission.

Confronted with this, learned counsel for the

petitioner prays for and is granted one week's time to go

through the aforesaid judgment.

List on 26.04.2021.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge April 19, 2021 (pankaj/raman)