RSA/227/2015
2021 Latest Caselaw 2605 HP

RSA No. 227 of 2015

08.04.2021 Present: Mr. Bhupinder Gupta, Sr. Advocate with Mr. janesh Gupta, Advocate for the appellant/applicant.

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Mr. R.K. Sharma, Sr. Advocate with Mr. Surrender K. Sharma, Advocate for the respondent/non- applicant.

RSA No. 227 of 2015 & CMP No. 12289 of 2015

Statement of RW2 Shri Prem Jeet recorded. Learned

Counsel for the non-applicant/respondent has tendered certified

copies of the order/judgment passed by learned Courts below,

which are taken on record. Vide separate statement, Mr. Surender

K. Sharma, learned Counsel for the non-applicant/ respondent

closed evidence on behalf of non-applicant/ respondent.

As prayed for, list the application as well as main

appeal for consideration in the month of August, 2021.

(Ajay Mohan Goel) Judge April 08, 2021

(narender)