CWP/1932/2020
2021 Latest Caselaw 2585 HP

CWP No. 1932 of 2020

07.04.2021 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.

.

Mr. Vikas Rathore, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Addl.A.Gs., with Mr. J.S. Guleria and Mr. Bhupinder Thakur, Dy. A.Gs., for respondents No. 1 to 3.

Mr. Vishal Singh Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, for respondent No.4.

(Through Video Conferencing)

Learned counsel for the petitioner states that there is no

impediment in promoting him as he has now been acquitted in the

criminal case registered against him under Sections 323, 325, 341,

506 & 34 IPC vide judgment dated 31.03.2021 by the learned

Judicial Magistrate, Gohar. As regards the earlier FIR registered

against him under Section 302 IPC, he has already been acquitted

and now only appeal against acquittal is pending adjudication before

this Court.

Learned Additional Advocate General prays for and is

granted a week's time to obtain instructions.

List on 19.04.2021.

( Tarlok Singh Chauhan ), Judge

7th April, 2021. ( Chander Bhusan Barowalia ) (GR/Sushma) Judge