Reliance General Insurance Co Ltd vs Kusumba Rajubha Jadeja Wd/O Late ...
2026 Latest Caselaw 1243 Guj

Gujarat High Court

Reliance General Insurance Co Ltd vs Kusumba Rajubha Jadeja Wd/O Late ... on 14 March, 2026

                                                                                                                   NEUTRAL CITATION




                       C/FA/1568/2023                                       CONCILIATION ORDER DATED: 14/03/2026

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                           IN THE HIGH COURT LEGAL SERVICES COMMITTEE, AHMEDABAD
                                           BEFORE THE LOK ADALAT


                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                         ON THIS 14TH DAY OF MARCH, 2026
                          CONCILIATORS PRESENT: HONOURABLE MR.JUSTICE D. M. VYAS
                                                         AND
                                                          CONCILIATOR - MR. APURVA SHARAD VAKIL
                                                         (LD. DESIGNATED SENIOR ADVOCATE)
                                                R/FIRST APPEAL NO. 1568 of 2023
                           1     RELIANCE GENERAL
                                 INSURANCE CO LTD
                                 3RD FLOOR
                                 JODIYAK AVENUE
                                 OPP MAYORS BUNGLOW
                                 NR LAW GARDEN
                                 AHMEDABAD
                                                                                                    Appellant(s)
                                                              VERSUS
                           1     KUSUMBA RAJUBHA JADEJA               10    UNITED INDIA INSURANCE
                                 WD/O LATE RAJUBHA                          CO. LTD.
                                 NARUBHA JADEJA                             PLOT NO 1
                                 R/O VILL RAPAR                             SECTOR NO 1A
                                 KHOKHARA                                   SATISH CHAMBERS
                                 TAL ANJAR KACHCHH                          NR MAMLATDARS OFFICE
                                                                            GANDHIDHAM KACHCHH
                           2     MASTER VIPULSINH                      3    MASTER MAYURSINH
                                 RAJUBHA JADEJA S/O LATE                    RAJUBHA JADEJA S/O LATE
                                 RAJUBHA NARUBHA JADEJA                     RAJUBHA NARUBHA JADEJA
                                 R/O VILL RAPAR                             R/O VILL RAPAR
                                 KHOKHARA                                   KHOKHARA
                                 TAL ANJAR KACHCHH                          TAL ANJAR KACHCHH
                           4     MASTER MITRAJSINH                     5    NARUBHA HARISINHJI
                                 RAJUBHA JADEJA S/O LATE                    JADEJA F/O LATE RAJUBHA
                                 RAJUBHA NARUBHA JADEJA                     NARUBHA JADEJA
                                 R/O VILL RAPAR                             R/O VILL RAPAR
                                 KHOKHARA                                   KHOKHARA
                                 TAL ANJAR KACHCHH                          TAL ANJAR KACHCHH



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                                                                                                                    NEUTRAL CITATION




                       C/FA/1568/2023                                       CONCILIATION ORDER DATED: 14/03/2026

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                            6    JAMBA NARUBHA JADEJA                  7    RAHIMSHA AMADSHA
                                 M/O LATE RAJUBHA                           SAVANI
                                 NARUBHA JADEJA                             R/O HARIJAN VAS
                                 R/O VILL RAPAR                             BHUJ KACHCHH
                                 KHOKHARA
                                 TAL ANJAR KACHCHH
                            8    DASHARATHSINH                         9    NAVIN JETHALAL THAKKAR
                                 PATHUBHA VAGHELA                           R/O VARSAMEDI
                                 R/O VILL BHIMASAR                          TAL ANJAR
                                 BHUTAKIYA
                                 TAL RAPAR KACHCHH
                                                                                                   Defendant(s)
                       ==========================================================

Appearance:

MS KIRTI S PATHAK(9966) for the Appellant(s) No. 1 MR RATHIN P RAVAL(5013) for the Defendant(s) No. 10 MR. HEMAL SHAH(6960) for the Defendant(s) No. 1,2,3,4,5,6

RULE SERVED for the Defendant(s) No. 8,9 ==========================================================

CONCILIATION ORDER

1. With the consent of the parties, this matter was taken up for hearing in the Lok Adalat.

2. Learned advocate for the appellant has tendered withdrawal pursis which is taken on record. He seeks permission to withdraw the appeal as per the pursis.

3. Permission as prayed for is granted. In view of the pursis submitted by learned advocate for the appellant, this appeal stands disposed of as withdrawn. Connected civil application, if any, shall stand disposed of.

NEUTRAL CITATION

C/FA/1568/2023 CONCILIATION ORDER DATED: 14/03/2026

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4. Since the appeal is withdrawn, the award amount, if any, lying with the bank in the form of FDs/ lying either with the Tribunal or with the Nazir Branch of the Tribunal may be disbursed in favour of the claimant/s after due verification by way of RTGS.

5. Necessary Court fees, if any, be refunded to the appellant, as per the provisions of Section 21(1) of the Legal Services Authority Act, 1987.

6. The order passed in this appeal shall not be treated as precedent in any other matter including any case arising out of the same incident.

7. The Registry is directed to transmit the record and proceedings to the Tribunal forthwith, if any.

(D. M. VYAS, J) CONCILIATOR

(A. S. VAKIL, SENIOR ADVOCATE) CONCILIATOR PD