Icici Lombard General Insurance Co. Ltd vs Lhs Of The Decd. Saburbhai Lalubhai ...
2026 Latest Caselaw 1208 Guj

Gujarat High Court

Icici Lombard General Insurance Co. Ltd vs Lhs Of The Decd. Saburbhai Lalubhai ... on 14 March, 2026

                                                                                                                   NEUTRAL CITATION




                        C/FA/2307/2025                                      CONCILIATION ORDER DATED: 14/03/2026

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                           IN THE HIGH COURT LEGAL SERVICES COMMITTEE, AHMEDABAD
                                           BEFORE THE LOK ADALAT


                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                            ON THIS 14TH DAY OF MARCH, 2026


                         CONCILIATORS PRESENT: HONOURABLE MR.JUSTICE D. M. VYAS
                                                          AND
                                                           CONCILIATOR - MR. APURVA SHARAD
                                                          VAKIL (LD. DESIGNATED SENIOR
                                                          ADVOCATE)

                                               R/FIRST APPEAL NO. 2307 of 2025
                                                             With
                                         CIVIL APPLICATION (FOR STAY) NO. 1 of 2025
                                              In R/FIRST APPEAL NO. 2307 of 2025

                           1     ICICI LOMBARD GENERAL
                                 INSURANCE CO. LTD.
                                 AT ZODIAC SQUARE,
                                 3RD FLOOR,
                                 OFFICE NO 7-9,
                                 OPP GURUDWARA ,
                                 BODAKDEV,
                                 S G HIGHWAY,
                                 AHMEDABAD

                                                                                                  Appellant(s)
                                                              VERSUS

                           1     LHS OF THE DECD.                     1.1 DIPIKABEN SABRUBHAI
                                 SABURBHAI LALUBHAI                       PALAS
                                 PALAS                                    PALAS FALIYU,
                                 THROUGH HEIRS                            HATHIYAVAN,
                                                                          TA LIMKHEDA,
                                                                          DIST DAHOD
                          1.2 MINOR JIGNESH                           1.3 MINOR PRITIBEN
                              SABRUBHAI PALAS                             SABRUBHAI PALAS
                              THROUGH DIPIKABEN                           THROUGH DIPIKABEN
                              SABRUBHAI PALAS,                            SABRUBHAI PALAS,

                                 PALAS FALIYU,                              PALAS FALIYU,
                                 HATHIYAVAN,                                HATHIYAVAN,
                                 TA LIMKHEDA,                               TA LIMKHEDA,


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                                                                                                                      NEUTRAL CITATION




                        C/FA/2307/2025                                        CONCILIATION ORDER DATED: 14/03/2026

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                              DIST DAHOD                                   DIST DAHOD
                          1.4 LALUBHAI SINGABHAI                       1.5 SHANTABEN LALUBHAI
                              PALAS                                        PALAS
                              PALAS FALIYU,                                PALAS FALIYU,
                              HATHIYAVAN,                                  HATHIYAVAN,
                              TA LIMKHEDA,                                 TA LIMKHEDA,
                              DIST DAHOD                                   DIST DAHOD
                           2 KISHANBHAI CHIMANBHAI                      3 DHULIYABHAI JORSINGBHAI
                              BHABHOR                                      GARASIYA
                              MANDLI KHUTA,                                MANDLI KHUTA,
                              UPLA FALIYU,                                 UPLA FALIYU,
                              TA JHALOD,                                   TA JHALOD,
                              DIST DAHOD                                   DIST DAHOD

                                                                                                   Defendant(s)
                       ==========================================================

Appearance:

NOTICE SERVED for the Defendant(s) No. 1.1,1.2,1.3,1.4,1.5,2,3 ==========================================================

CONCILIATION ORDER

1. With the consent of the parties, this matter was taken up for hearing in the Lok Adalat.

2. Learned advocate for the appellant has tendered withdrawal pursis which is taken on record. He seeks permission to withdraw the appeal as per the pursis.

3. Permission as prayed for is granted. In view of the pursis submitted by learned advocate for the appellant, this appeal stands disposed of as withdrawn. Connected civil application, if any, shall stand disposed of.

4. Since the appeal is withdrawn, the award amount, if any, lying with the bank in the form of FDs/ lying either with the

NEUTRAL CITATION

C/FA/2307/2025 CONCILIATION ORDER DATED: 14/03/2026

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Tribunal or with the Nazir Branch of the Tribunal may be disbursed in favour of the claimant/s after due verification by way of RTGS.

5. Necessary Court fees, if any, be refunded to the appellant, as per the provisions of Section 21(1) of the Legal Services Authority Act, 1987.

6. The order passed in this appeal shall not be treated as precedent in any other matter including any case arising out of the same incident.

7. The Registry is directed to transmit the record and proceedings to the Tribunal forthwith, if any.

(D. M. VYAS, J) CONCILIATOR

(A. S. VAKIL, SENIOR ADVOCATE) CONCILIATOR ILA