Yagnesh Kanchanbhai Patel vs Income Tax Officer,Ward ...
2026 Latest Caselaw 550 Guj

Gujarat High Court

Yagnesh Kanchanbhai Patel vs Income Tax Officer,Ward ... on 16 February, 2026

Author: A. S. Supehia

Bench: A.S. Supehia

                                                                                                                  NEUTRAL CITATION




                             C/SCA/1256/2026                                        ORDER DATED: 16/02/2026

                                                                                                                   undefined




                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                      R/SPECIAL CIVIL APPLICATION NO. 1256 of 2026
                                                          With
                                      R/SPECIAL CIVIL APPLICATION NO. 1459 of 2026
                       ==========================================================
                                            YAGNESH KANCHANBHAI PATEL
                                                       Versus
                                     INCOME TAX OFFICER,WARD 1(1)(3),AHMEDABAD
                       ==========================================================
                       Appearance:
                       MR HARDIK V VORA(7123) for the Petitioner(s) No. 1
                       MS MAITHILI D MEHTA(3206) for the Respondent(s) No. 1
                       ==========================================================
                         CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                               and
                               HONOURABLE MR. JUSTICE PRANAV TRIVEDI

                                                   Date : 16/02/2026
                                                 COMMON ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Registry shall accept appearance note of learned Standing Senior Counsel Mr.Maunil Yajnik on behalf of the respondent authority, as and when it is filed.

2. Learned advocate for the petitioners seeks permission to withdraw the present writ petitions as the same have become infructuous in view of the subsequent orders passed by the Revenue Officer(s) dropping the proceedings.

3. Permission, as sought for, is hereby granted. The present writ petitions stand disposed of as withdrawn having become infructuous.

Registry to place a copy of this order in the connected matter(s).

Sd/-

(A. S. SUPEHIA, J)

Sd/-

(PRANAV TRIVEDI, J) NVMEWADA/40,42