Jagubhai Tapubhai Vala vs State Of Gujarat
2024 Latest Caselaw 220 Guj

Gujarat High Court

Jagubhai Tapubhai Vala vs State Of Gujarat on 9 January, 2024

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                 NEUTRAL CITATION




     R/CR.MA/23325/2023                            ORDER DATED: 09/01/2024

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         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/CRIMINAL MISC.APPLICATION (FOR CONDONATION OF
                 DELAY) NO. 23325 of 2023

               In F/CRIMINAL APPEAL NO. 46183 of 2023

=============================================
                          JAGUBHAI TAPUBHAI VALA
                                  Versus
                             STATE OF GUJARAT
=============================================
Appearance:
ANKIT N MEHTA(7302) for the Applicant(s) No. 1
MS KRINA P. CALLA, APP for the Respondent(s) No. 1
=============================================
 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MR. JUSTICE VIMAL K. VYAS

                            Date : 09/01/2024

                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Rule. Learned APP waives service of notice of rule for the respondent State.

2. The present application has been filed for condoning the delay of 55 days in filling Criminal Appeal against the judgment and order dated 28.08.2023 passed by 4 th Additional Sessions Judge, Amreli in Sessions Case No.70 of 2010.

3. Since the applicant-convict is incarcerated in jail and is assailing his conviction and considering the averments made in the application, in the interest of justice, the delay of 55 days in filling Criminal Appeal against the judgment and order dated 28.08.2023 passed by 4th Additional Sessions Judge, Amreli in

NEUTRAL CITATION

R/CR.MA/23325/2023 ORDER DATED: 09/01/2024

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Sessions Case No.70 of 2010, deserves to be condoned and is hereby condoned.

4. The present application is allowed. Rule is made absolute to the aforesaid extent.

(A. S. SUPEHIA, J)

(VIMAL K. VYAS, J) MAHESH/38