Dineshbhai Laxmanbhai Maheriya vs State Of Gujarat
2023 Latest Caselaw 2706 Guj

    R/CR.MA/2288/2023                               ORDER DATED: 31/03/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 2288 of 2023

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                        DINESHBHAI LAXMANBHAI MAHERIYA
                                     Versus
                               STATE OF GUJARAT
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Appearance:
THROUGH JAIL for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR DHWAN JAYSWAL, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE S.H.VORA

                                Date : 31/03/2023

                                 ORAL ORDER

Learned APP places on record judgment dated 02.03.2023 of acquittal in favour of the applicant.

In view of above, present application would not survive and accordingly, present application stands disposed of.

(S.H.VORA, J) SATISH