Jordan Manasha Christopher vs Shri Manoj Aggarwal , The ...
2023 Latest Caselaw 5007 Guj

      C/MCA/1018/2023                             ORDER DATED: 28/06/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                   R/MISC. CIVIL APPLICATION NO. 1018 of 2023
                 In R/LETTERS PATENT APPEAL NO. 1245 of 2022
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                      JORDAN MANASHA CHRISTOPHER
                                 Versus
                  SHRI MANOJ AGGARWAL , THE SECRETARY
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Appearance:
MR NK MAJMUDAR(430) for the Applicant(s) No. 1
for the Opponent(s) No. 1,2,3,4
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  CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
        and
        HONOURABLE MR. JUSTICE M. R. MENGDEY

                              Date : 28/06/2023

                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA) Learned advocate for the petitioner seeks permission to withdraw the present petition, at this stage with a view to undertake necessary steps for intimidating the direction issued vide judgment and order of this Court

Permission, as prayed for, is granted.

With aforesaid liberty, the present petition stands disposed of, as withdrawn, as this stage.

(A. S. SUPEHIA, J)

(M. R. MENGDEY,J) GIRISH /25