Jitendrakumar @Sunny S/O ... vs State Of Gujarat
2023 Latest Caselaw 4919 Guj

     R/CR.MA/11120/2023                          ORDER DATED: 26/06/2023




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 11120 of 2023

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  JITENDRAKUMAR @SUNNY S/O INDRAJEET CHANDRAPAL PANCHAL
                          Versus
                    STATE OF GUJARAT
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Appearance:
KAUSHAL S JANI(7627) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS SHRUTI PATHAK, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                             Date : 26/06/2023

                              ORAL ORDER

In view of the judgment passed by this Court in the case of Iqbal Hasanali Syed Vs. State of Gujarat, reported in 2022 (4) GLR 2680, learned advocate for the applicant seeks permission to withdraw present application with a liberty to file fresh Special Criminal Application.

Permission, as sought for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.

(SAMIR J. DAVE,J) K. S. DARJI