Vajesinh Udesinh Waghela vs S B Vasava Or His Succesor In Office
2023 Latest Caselaw 4670 Guj

        C/MCA/901/2023                                  ORDER DATED: 19/06/2023




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/MISC. CIVIL APPLICATION NO. 901 of 2023

              In R/SPECIAL CIVIL APPLICATION NO. 14542 of 2021

==========================================================
                          VAJESINH UDESINH WAGHELA
                                    Versus
                    S B VASAVA OR HIS SUCCESOR IN OFFICE
==========================================================
Appearance:
MR MURALI N DEVNANI(1863) for the Applicant(s) No. 1
MR. JAY A. MEHTA, AGP for the Opponent(s) No. 1,2,3
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
        and
        HONOURABLE MR. JUSTICE M. R. MENGDEY

                                Date : 19/06/2023

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Learned Advocate for the Applicant seeks permission to withdraw the present Application since the directions issued by this Court vide judgment and order dated 9.2.2023 are complied with by the Respondent Authorities.

The Application is disposed of accordingly as not pressed.

(A. S. SUPEHIA, J)

(M. R. MENGDEY,J) J.N.W / 44