Danabhai Madhubhai (Limbabhai) ... vs State Of Gujarat
2023 Latest Caselaw 4490 Guj

     R/CR.MA/10133/2023                          ORDER DATED: 14/06/2023




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 10133 of 2023

==========================================================
         DANABHAI MADHUBHAI (LIMBABHAI) VANKAR @MAKWANA
                               Versus
                       STATE OF GUJARAT
==========================================================
Appearance:
MR GAJENDRA P BAGHEL(2968) for the Applicant(s) No. 1,2,3,4,5
for the Respondent(s) No. 2
MS JIRGA JHAVERI, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                             Date : 14/06/2023

                              ORAL ORDER

In view of the judgment passed by this Court in the case of Iqbal Hasanali Sayed Vs. State of Gujarat, reported in 2022 (4) GLR 2680, learned advocate for the applicant seeks permission to withdraw present application with a liberty to file fresh Special Criminal Application.

Permission, as sought for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.

(SAMIR J. DAVE,J) K. S. DARJI