Narendrakumar Khushalbhai ... vs Mukesh Kumar, Ias Or His Successor ...
2023 Latest Caselaw 4388 Guj

      C/MCA/863/2023                               ORDER DATED: 12/06/2023




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/MISC. CIVIL APPLICATION NO. 863 of 2023

              In R/SPECIAL CIVIL APPLICATION NO. 944 of 2007

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            NARENDRAKUMAR KHUSHALBHAI PARMAR
                            Versus
    MUKESH KUMAR, IAS OR HIS SUCCESSOR IN OFFICE PRINCIPAL
              SECRETARY TO GOVT. OF GUJARAT
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Appearance:
MS LILU K BHAYA(1705) for the Applicant(s) No. 1
MR AAKASH GUPTA, AGP for the Opponent No.1
for the Opponent(s) No. 2,3,4
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  CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
        and
        HONOURABLE MR. JUSTICE M. R. MENGDEY

                             Date : 12/06/2023
                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Learned advocate for the applicant seeks permission to withdraw the present application with a view to file appropriate proceedings before the appropriate forum for compliance of the directions issued by this Court vide judgment and order dated 14.02.2020 passed in the captioned writ petition.

Permission as prayed for is granted. The present application stands disposed of as withdrawn.

Sd/-

(A. S. SUPEHIA, J)

Sd/-

(M. R. MENGDEY,J) ABHISHEK/22