Virenkumar Arunbhai Jayswal vs State Of Gujarat
2023 Latest Caselaw 5255 Guj

    R/CR.MA/19763/2019                               ORDER DATED: 06/07/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 19763 of 2019

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                         VIRENKUMAR ARUNBHAI JAYSWAL
                                     Versus
                               STATE OF GUJARAT
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Appearance:
MR G R MANAV(6064) for the Applicant(s) No. 1,10,2,3,4,5,6,7,8,9
DS AFF.NOT FILED (N) for the Respondent(s) No. 2
MR SOAHAM JOSHI, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                              Date : 06/07/2023
                                ORAL ORDER

When the matter is called out, learned APP has drawn

attention of this court to the judgment dated 30.03.2021

passed by the Chief Judicial Magistrate, Himmatnagar in

Criminal Case No.2751 of 2018, by which, the trial is

concluded and therefore, the present application has become

infructuous.

In view of the above, the application is disposed of as

having become infructuous. Notice is discharged.

(SANDEEP N. BHATT,J) A. B. VAGHELA