Vasantlal K Sutharia @ Becharbhai ... vs State Of Gujarat Through Vinod ...
2023 Latest Caselaw 645 Guj

         C/MCA/958/2022                            ORDER DATED: 23/01/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/MISC. CIVIL APPLICATION NO. 958 of 2022

               In R/SPECIAL CIVIL APPLICATION NO. 12842 of 2006

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       VASANTLAL K SUTHARIA @ BECHARBHAI K VANKAR
                         Versus
STATE OF GUJARAT THROUGH VINOD RAO, SECRETARY, EDUCATION
                      DEPARTMENT
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Appearance:
MR RASHESH A RINDANI(5380) for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                               Date : 23/01/2023

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

Since the judgment in Letters Patent Appeal arising from order in Special Civil Application No.9566 of 2008 brought under contempt has been heard and the judgment is reserved, this contempt will not survive to await to be subjected to outcome of the judgment.

Disposed of accordingly.

(N.V.ANJARIA, J)

(NIRAL R. MEHTA,J) Manshi