Mahesana Jilla Sahakari Bank ... vs Jayantibhai Bhudarbhai Patel
2023 Latest Caselaw 370 Guj

      C/MCA/392/2021                                ORDER DATED: 12/01/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/MISC. CIVIL APPLICATION NO. 392 of 2021

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  MAHESANA JILLA SAHAKARI BANK KARMACHARI SANGH THROUGH
      GENERAL SECRETARY GOVINDBHAI KESHAVLAL PATEL
                           Versus
               JAYANTIBHAI BHUDARBHAI PATEL
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Appearance:
HARSH K RAVAL(9068) for the Applicant(s) No. 1
MR AMRESH N PATEL(2277) for the Applicant(s) No. 1
MR ANIL D TRIVEDI(5836) for the Opponent(s) No. 1,2
MR BHUNESH C RUPERA(3896) for the Opponent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                             Date : 12/01/2023

                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

Learned advocate Mr.Amresh Patel for the applicant seeks permission to withdraw the present Miscellaneous Civil Application stating that the applicant would avail appropriate remedy before the appropriate forum to get the judgment and award of the Labour Court enforced.

Dismissed as not pressed accordingly. Notice is discharged.

(N.V.ANJARIA, J)

(NIRAL R. MEHTA,J) V.J. SATWARA