Hemantbhai Bhikhabhai Patel vs State Of Gujarat
2023 Latest Caselaw 276 Guj

     R/CR.MA/15550/2017                                      ORDER DATED: 10/01/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 15550 of 2017
                                 With
             R/CRIMINAL MISC.APPLICATION NO. 15551 of 2017
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                          HEMANTBHAI BHIKHABHAI PATEL
                                     Versus
                           STATE OF GUJARAT & 1 other(s)
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Appearance:
MR JIGAR G GADHAVI(5613) for the Applicant(s) No. 1
MR. MAHITOSH U SINGH(7015) for the Respondent(s) No. 2
PUBLIC PROSECUTOR for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                   Date : 10/01/2023

                              COMMON ORAL ORDER

The petitioners have been acquitted by judgment and order dated 28.7.2021 passed by the learned 5th Additional Chief Judicial Magistrate, Deesa in Criminal Case no.1185 of 2017. A copy of the judgment is produced on record, which is taken on record.

In view of the above, since the matters have become infructuous, the same stand disposed of accordingly.

(GITA GOPI,J) Maulik