Citation : 2023 Latest Caselaw 3218 Guj
Judgement Date : 24 April, 2023
C/SCA/727/2023 ORDER DATED: 24/04/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 727 of 2023
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YASHWANTKUMAR TULSIDAS MASHLA
Versus
THE DIRECTOR OF PENSION AND PROVIDENT FUND
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Appearance:
MRS KRISHNA G RAWAL(1315) for the Petitioner(s) No. 1
MR. ROHAN N SHAH, AGP for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2,3,4
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 24/04/2023
ORAL ORDER
Heard learned advocate Ms. Krishna G. Rawal for the petitioner and learned AGP Mr. Rohan Shah for the respondent - State.
Learned advocate Ms. Rawal appearing for petitioner has provided a copy of judgment and order dated 13.03.2023 passed by this Court in Special Civil Application No. 22426 of 2019 and other allied matters to the learned AGP Mr. Shah so as to enable the learned AGP Mr. Shah to go through the same and make his submissions to the effect that as to whether the facts of the present case are identical to the facts of the said case or not.
S.O. to 2:30 p.m. today.
(BHARGAV D. KARIA, J) AMAR SINGH
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