Sejalben D/O. Ratansinh Vajesinh ... vs State Of Gujarat
2022 Latest Caselaw 8603 Guj

   R/CR.A/1484/2013                                  FARAD DATED: 28/09/2022




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
          R/CRIMINAL APPEAL NO. 1484 of 2013
                          With
            R/CRIMINAL APPEAL NO. 76 of 2014
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SEJALBEN D/O. RATANSINH VAJESINH BARIYA Versus STATE OF GUJARAT ======================================================= Appearance:

MR PRATIK B BAROT(3711) for the Appellant(s) No. 1

=======================================================

CORAM:HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI and HONOURABLE DR. JUSTICE A. P. THAKER

Date : 28/09/2022 COMMON FARAD (PER : HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI)

For the reasons recorded in the judgment pronounced today in the open court, the Court has passed the following order:

"In the result, both these Criminal Appeals are dismissed. Record and Proceedings are ordered to be sent back to the concerned trial Court forthwith."

PATIL GAUTAMBHAI GOPALBHAI (Principal Private Secretary)