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Ranjitsinh Harisinh Solanki vs State Of Gujarat
2022 Latest Caselaw 8032 Guj

Citation : 2022 Latest Caselaw 8032 Guj
Judgement Date : 15 September, 2022

Gujarat High Court
Ranjitsinh Harisinh Solanki vs State Of Gujarat on 15 September, 2022
Bench: A. P. Thaker
   R/CR.A/1737/2013                           FARAD DATED: 15/09/2022




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
              R/CRIMINAL APPEAL NO.       1737 of 2013

=======================================================

RANJITSINH HARISINH SOLANKI Versus STATE OF GUJARAT ======================================================= Appearance:

MR TUSHAR CHAUDHARY(5316) for the Appellant(s) No. 1

=======================================================

CORAM:HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI and HONOURABLE DR. JUSTICE A. P. THAKER

Date : 15/09/2022 FARAD (PER : HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI)

For the reasons recorded in the judgment dictated today in the open Court, this Court has passed following order,

"This appeal is accordingly dismissed. Record & Proceedings are ordered to be sent back to the concerned trial court forthwith."

(PATIL GAUTAMBHAI GOPALBHAI) Principal Private Secretary

 
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