Renukaben Dashrathbhai Patel vs Shardaben Ratilal Patel
2022 Latest Caselaw 5708 Guj

     C/SCA/11243/2016                             ORDER DATED: 28/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 11243 of 2016
                                 With
        CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 1 of 2017
           In R/SPECIAL CIVIL APPLICATION NO. 11243 of 2016
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              RENUKABEN DASHRATHBHAI PATEL & 3 other(s)
                              Versus
                 SHARDABEN RATILAL PATEL & 4 other(s)
==========================================================
Appearance:
MR RASESH H PARIKH(3862) for the Petitioner(s) No. 1,2,3,4
MR.HEMANG H PARIKH(2628) for the Petitioner(s) No. 1,2,3,4
(MR MAHENDRA K PATEL)(1591) for the Respondent(s) No. 1,2,3,4,5
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 02.05.2016 passed

below Exhibit 37 in Regular Civil Suit No.73 of 2012.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 25.10.2018, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER