Arunaben Nareshbhai Anant vs Manishaben Manishkumar Bhatt
2022 Latest Caselaw 5656 Guj

      C/SCA/3136/2018                               ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 3136 of 2018
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                         ARUNABEN NARESHBHAI ANANT
                                    Versus
                        MANISHABEN MANISHKUMAR BHATT
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Appearance:
MR ROHAN A SHAH(7497) for the Petitioner(s) No. 1
MR RUSHABH H SHAH(7594) for the Petitioner(s) No. 1
HCLS COMMITTEE(4998) for the Respondent(s) No. 1
MS KHUSHBU P VYAS(7040) for the Respondent(s) No. 1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                                Date : 28/06/2022
                                 ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 19.12.2017 passed in

Special Civil Suit No.260 of 2017.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 18.01.2020, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER