Mayur Bharatbhai Gupta vs Faiyaj Gulabbhai Luhar
2022 Latest Caselaw 5202 Guj

     R/CR.MA/4453/2022                                ORDER DATED: 15/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 4453 of 2022

                    In R/CRIMINAL APPEAL NO. 473 of 2022

                                       With
                         R/CRIMINAL APPEAL NO. 473 of 2022
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                            MAYUR BHARATBHAI GUPTA
                                      Versus
                             FAIYAJ GULABBHAI LUHAR
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Appearance:
MR AMIT P PATEL(3498) for the Applicant(s) No. 1
MR NV GANDHI(1693) for the Respondent(s) No. 1
MS JIRGA JHAVERI, APP for the Respondent(s) No. 2
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 CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                  Date : 15/06/2022

                                   ORAL ORDER

Order in Criminal Misc. Application

1. Present application under Section 378(4) of the Code of Criminal Procedure, 1973 has been preferred by the applicant for Leave to Appeal against the impugned judgment and order of acquittal dated 24.01.2022 passed by the learned Judicial Magistrate, Ist Class, Talod in Criminal Case No. 621 of 2019 acquitting the opponent herein - original accused

2. Heard learned advocate Mr. Amit Patel for the applicant, associate of learned advocate Mr. M.V. Gandhi for respondent No.1 and learned Additional Public Prosecutor Ms. Jirga Jhaveri for the respondent - State and perused the impugned judgment and order of acquittal and considering the same, it appears that the appeal deserves consideration. Hence, the

R/CR.MA/4453/2022 ORDER DATED: 15/06/2022

present application is allowed and Leave to Appeal, as prayed for, is hereby granted.

Oder in Criminal Appeal

The appeal is admitted.

Associate of learned advocate Mr. M.V. Gandhi for respondent No.1 and learned Additional Public Prosecutor Ms. Jirga Jhaveri for the respondent No.2 - State waive service of notice of admission respectively.

(A. C. JOSHI,J) SALIM/13