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Gopalbhai Valjibhai Vala vs State Of Gujarat
2022 Latest Caselaw 9963 Guj

Citation : 2022 Latest Caselaw 9963 Guj
Judgement Date : 9 December, 2022

Gujarat High Court
Gopalbhai Valjibhai Vala vs State Of Gujarat on 9 December, 2022
Bench: A.J.Desai
     R/CR.MA/1262/2022                              ORDER DATED: 09/12/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/CRIMINAL MISC. APPLICATION NO.1262 of 2022

==========================================================
                         GOPALBHAI VALJIBHAI VALA
                                  Versus
                            STATE OF GUJARAT
==========================================================
Appearance :
MR BM MANGUKIYA for the Applicant.
MS BELA A PRAJAPATI for the Applicant.
MR TIRTHRAJ PANDYA, APP for the Respondent.
==========================================================

CORAM :HONOURABLE MR. JUSTICE A. J. DESAI

                             Date : 09/12/2022
                              ORAL ORDER

It is reported that the prosecution has examined all the witnesses except Investigating Officer.

In view of the above, present application is not entertained. However, it is expected that the concerned learned Sessions Judge shall conclude the trial and pronounce the judgment not later than 16.1.2023. Rule is discharged.

(A.J.DESAI, J) R.N. SAVARIYA

 
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