Dilbasmiyan Nabimiyan Malek vs J P Gupta, Secretary
2022 Latest Caselaw 10328 Guj

       C/MCA/1254/2022                          ORDER DATED: 22/12/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/MISC. CIVIL APPLICATION NO. 1254 of 2022
         In R/SPECIAL CIVIL APPLICATION NO. 5017 of 2022
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                   DILBASMIYAN NABIMIYAN MALEK
                                 Versus
                        J P GUPTA, SECRETARY
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Appearance:
MS VYOMA K JHAVERI(6386) for the Applicant(s) No. 1
for the Opponent(s) No. 1
NOTICE SERVED BY DS for the Opponent(s) No. 2,3,4
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
          and
          HONOURABLE MS. JUSTICE NISHA M. THAKORE
                           Date : 22/12/2022
                             ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

Learned advocate appearing for the applicant states that the common oral judgment dated 18.07.2022 passed by the learned Single Judge has been complied with however, has requested to issue appropriate direction to the respondent Authority to disburse the amount to the applicant.

In view of compliance of the judgment dated 18.07.2022, nothing survives in the present application. Hence, present application is disposed of accordingly. However, the respondent Authority shall disburse the amount to the applicant on or before 13.01.2023. Notice is hereby discharged.

(A.J. DESAI, J.)

(NISHA M. THAKORE, J.) Ajay