Chunibhai Nanjibhai Bhanderi vs Mukesh Puri, Principal Secretary
2022 Latest Caselaw 10324 Guj

       C/MCA/1299/2022                                          ORDER DATED: 22/12/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/MISC. CIVIL APPLICATION NO. 1299 of 2022
         In R/SPECIAL CIVIL APPLICATION NO. 9248 of 2022
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                   CHUNIBHAI NANJIBHAI BHANDERI
                                  Versus
                 MUKESH PURI, PRINCIPAL SECRETARY
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Appearance:
for the Applicant(s) No. 10,11,12,13,14,15,16,17,18,2,3,4,5,6,7,8,9
MR AS ASTHAVADI(3698) for the Applicant(s) No. 1
NOTICE SERVED BY DS for the Opponent(s) No. 1,2,3,4,5,6,7
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
          and
          HONOURABLE MS. JUSTICE NISHA M. THAKORE

                            Date : 22/12/2022
                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

Learned AGP Ms. Nirali Sarda appearing for the respondents states that judgment dated 10.06.2022 passed by the learned Single Judge in Special Civil Application No.9248/2022 has been complied with vide order dated 20.12.2022.

In view of the above fact, present application is disposed of with a liberty in favour of the applicants to challenge the order dated 20.12.2022 before appropriate Forum. Notice is hereby discharged.

(A.J. DESAI, J.)

(NISHA M. THAKORE, J.)

Ajay