State Of Gujarat vs Mukeshji Ganpatji Thakor
2022 Latest Caselaw 4529 Guj

     R/CR.MA/8984/2017                                      ORDER DATED: 29/04/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC. APPLICATION NO. 8984 of 2017

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                                 STATE OF GUJARAT
                                        Versus
                              MUKESHJI GANPATJI THAKOR
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Appearance:
MR PRANAV TRIVEDI, ADDL. PUBLIC PROSECUTOR for the Applicant(s)
No. 1
MS SHACHI G MATHUR(3069) for the Respondent(s) No. 1
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                   Date : 29/04/2022

                                    ORAL ORDER

1. It is stated by learned advocate Ms. Mathur for the respondent that the respondent-accused has been acquitted by the trial Court concerned vide judgment and order dated 24.03.2021 passed in Sessions Case No.11 of 2016 and therefore, this application would not survive.

2. In view of the above statement, the application stands disposed of, as having become infructuous. Notice is discharged.

(GITA GOPI, J)

PRAVIN KARUNAN