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Reliance General Insurance Co Ltd vs Kanaksinh Bhaijibha Jadeja
2021 Latest Caselaw 15198 Guj

Citation : 2021 Latest Caselaw 15198 Guj
Judgement Date : 27 September, 2021

Gujarat High Court
Reliance General Insurance Co Ltd vs Kanaksinh Bhaijibha Jadeja on 27 September, 2021
Bench: A.G.Uraizee
        C/FA/2677/2021                            ORDER DATED: 27/09/2021



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                       R/FIRST APPEAL NO. 2677 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                                     In
                       R/FIRST APPEAL NO. 2677 of 2021
================================================================
                     RELIANCE GENERAL INSURANCE CO LTD
                                   Versus
                         KANAKSINH BHAIJIBHA JADEJA
================================================================
Appearance:
MR CHIRAYU A MEHTA(3256) for the Appellant(s) No. 1
for the Defendant(s) No. 2,3
NISHIT A BHALODI(9597) for the Defendant(s) No. 1
================================================================
  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                              Date : 27/09/2021
                               ORAL ORDER

Order in First Appeal Admit. Mr. Nishit A. Bhalodi, learned advocate waives service of notice of admission on behalf of the respondent No.1.

Order in Civil Application Rule returnable on 25th November, 2021. Mr. Nishit A. Bhalodi, learned advocate waives service of notice of Rule on behalf of the respondent No.1. The operation, implementation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation along-with interest and costs in the Tribunal before the returnable date.

(A.G.URAIZEE, J)

Manoj

 
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