The State Of Assam And Anr Represented By ... vs Chandreswar Saikia And 14 Ors
2025 Latest Caselaw 7279 Gua

Gauhati High Court

The State Of Assam And Anr Represented By ... vs Chandreswar Saikia And 14 Ors on 15 September, 2025

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GAHC010186762025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2953/2025

         1: THE STATE OF ASSAM AND ANR REPRESENTED BY THE SECY. TO THE
         GOVT OF ASSAM, DEPTT. OF SCHOOL EDUCATION DISPUR, GUWAHATI
         781006

         2: THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM KAHILIPARA GUWAHATI 78101

                    VERSUS

         1: CHANDRESWAR SAIKIA AND 14 ORS
         ASSTT. TEACHER, CHENGAMARI L.P. SCHOOL,
         BORDOLONI BLOCK, DIST. DHEMAJI, ASSAM.

         2:NARESH BARUAH
         HEADMASTER L.P. SCHOOL BORDOLONI BLOCK
         DIST. DHEMAJI ASSAM.

         3:IKAN PEGU
         ASSTT. TEACHER RUPALI L.P. SCHOOL
         BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

         4:INDRESWAR CHUTIA
         ASSTT. TEACHER ADUT KHURACHUK L.P. SCHOOL
         BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

         5:NIRU BORUAH
         ASSTT. TEACHER CHAIDHUA BALIGAON L.P. SCHOOL
         BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

         6:MUHINI PHUKAN
         ASSTT. TEACHER MOINAPARA L.P. SCHOOL
         BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

         7:KANTI SAIKIA
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            ASSTT. TEACHER OF NO. 503 AUNIATI KAIBATTA L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            8:SUBHABALA DAS
            ASSTT. TEACHER AUNIATIKAIBATTA L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            9:NAREN HAZARIKA
            HEADMASTER BALIGAON L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            10:MINESWARI DIHINGIA
            ASSTT. TEACHER BHAKATKAIBATTA L.P. SCHOOL
            BORDOLONI BOCK DIST. DHEMAJI ASSAM.

            11:RISHINDRA HAJONG
            HEADMASTER NO. 2 BAJAYANTIPUR L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            12:JURI BALA HAZARIKA
            ASSTT TEACHER 34 BARBILABHEBELI KASARI L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            13:JITENDRA KUMAR BORA
            ASSTT. TEACHER GOKHAIN BARI L.P. SCHOOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            14:REBAT GOGOI
            ASSTT TEACHER MONGALATI L.P. SCHOOL
            BORDOLONI BLOCK DIST. DHEMAJI ASSAM.

            15:THE TREASURY OFFICER, DHEMAJI ASSAM

For the Applicant(s)    : Mr. N.J. Khataniar, Advocate.

For the Respondent(s)   :

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

15.09.2025 (Ashutosh Kumar, CJ)

This Interlocutory Application has been filed by the applicants/ appellants seeking condonation of delay of 187 days in preferring the connected Page No.# 3/3

appeal against the judgment dated 08.01.2025 passed by a learned Single Judge of this Court in WP(C) No.9573/2019.

Issue notice to the respondent Nos.1 to 14, on steps being taken by the appellants/appellants by both modes, i.e. by registered post with A/D as well as by usual process, returnable on 27.10.2025.

                  JUDGE                        CHIEF JUSTICE




Comparing Assistant