Pinku Namo Das vs The State Of Assam And Anr
2025 Latest Caselaw 7250 Gua

Gauhati High Court

Pinku Namo Das vs The State Of Assam And Anr on 11 September, 2025

                                                                           Page No.# 1/2

GAHC010194172024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./308/2024

            PINKU NAMO DAS
            S/O. SRI. KALIPADA NAMO DAS, R/O. VILL. GORAIMARI, P/S.
            BONGAIGAON, DIST. BONGAIGAON, ASSAM.

            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:SMTI. CHANDANA MANDAL
            W/O. KAMAL CHANDRA MANDAL
             R/O. GORAIMARI
             P/S AND DIST. BONGAIGAON
            ASSAM
            PIN-78339

Advocate for the Petitioner   : MR. M KHAN, MR A K DAS,MS J AKTAR

Advocate for the Respondent : PP, ASSAM, MR SARFRAZ NAWAZ, AMICUS CURIAE (R2)


             Linked Case : I.A.(Crl.)/905/2024

            PINKU NAMO DAS
            S/O. SRI. KALIPADA NAMO DAS
            R/O. VILL. GORAIMARI
            P/S. BONGAIGAON
            DIST. BONGAIGAON
            ASSAM.

             VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP
                                                                      Page No.# 2/2

            ASSAM.

           2:SMTI. CHANDANA MANDAL
           W/O. KAMAL CHANDRA MANDAL
            R/O. GORAIMARI
            P/S AND DIST. BONGAIGAON
           ASSAM
           PIN-783390
            ------------
           Advocate for : MR. M KHAN
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR



                                     BEFORE
                      HON'BLE MRS. JUSTICE MITALI THAKURIA


                                    ORDER

Date : 11.09.2025.

Heard Mr. M. Khan, learned counsel for the appellant. Also heard Mr. K. Baishya, learned Additional Public Prosecutor, Assam appearing for the respondent No.1 and Mr. S. Nawaz, learned Amicus Curiae for the informant/respondent No.2.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant