Makibar Rahman @ Mukibur Rahman vs Central Bureau Of Investigation
2025 Latest Caselaw 7216 Gua

Gauhati High Court

Makibar Rahman @ Mukibur Rahman vs Central Bureau Of Investigation on 10 September, 2025

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GAHC010011482013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./297/2013

            MAKIBAR RAHMAN @ MUKIBUR RAHMAN,
            S/O LATE MOSEB ALI, R/O SHANTIPUKHURI, MOUZA KHOIRABARI,
            UNDER PATHARGHAT POLICE STATION, IN THE DIST. OF DARRANG,
            ASSAM.



            VERSUS

            CENTRAL BUREAU OF INVESTIGATION




Advocate for the Petitioner   : MR.P KATAKI, MS.R BEGUM

Advocate for the Respondent : SC, CBI, MR.P N CHOUDHURY




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                          ORDER

Date : 10-09-2025 Heard Mr. P. Kataki, learned counsel for the petitioner. Also heard Ms. M. Kumari,

learned standing counsel, CBI.

Hearing concluded.

Judgment reserved.

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JUDGE

Comparing Assistant