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Page No.# 1/3 vs The State Of Assam And 7 Ors
2025 Latest Caselaw 7059 Gua

Citation : 2025 Latest Caselaw 7059 Gua
Judgement Date : 5 September, 2025

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 7 Ors on 5 September, 2025

Author: Nelson Sailo
Bench: Nelson Sailo
                                                                   Page No.# 1/3

GAHC010154262025




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./218/2025

         SUKUMAL NAMA DAS AND ANR
         S/O LAKHI NAMA DAS, VILL. SANTIPUR, P.O. CHAPAR, DIST. DHUBRI,
         ASSAM, PIN 783301

         2: MOSHARF KHAN
          S/O LT. AKRAM KHAN
          OFFICE OF THE DIST. A H AND VETY. OFFICER
          DIST. DHUBRI
         ASSAM
          PIN 78330

         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE COMMISSIONER AND SECY . TO THE GOVT. OF
         ASSAM, ANIMAL HUSBANDRY AND VETERINARY DEPTT., DISPUR

         2:THE DIRECTOR
         ANIMAL HUSBANDRY AND VETERINARY DEPTT.
          CENIKUTHI
          GUWAHATI 3

         3:THE FODDER DEVELOPMENT OFFICER
         ANIMAL HUSBANDRY AND VETERINARY DEPTT.
         ASSAM
          GHY 03

         4:THE DIST. ANIMAL HUSBANDRY AND VETERINARY OFFICER
          DHUBRI
         ASSAM
          PIN 783301

         5:DIST. A.H. AND VETY. OFFICER
         A.H AND VETY DEPT.
                                                                      Page No.# 2/3

             BONGAIGAON
             ASSAM.

            6:THE DIRECTOR
             INSTITUTE OF FARM MANAGEMENT
             RANI
             KAMRUP
            A.H. AND VETY DEPT.
            ASSAM
             PIN 781101

            7:THE OFFICER IN CHARGE
             INTENSIVE CATTLE DEVELOPMENT PROJECT SIBSAGAR
            A H. AND VETY DEPT.
             DEMOW
            ASSAM
             PIN 785640

            8:THE OFFICER IN CHARGE
             INTENSIVE CATTLE DEVELOPMENT PROJECT
            TEZPUR
            A.H. AND VETY. DEPT.
            ASSAM
             PIN 78406

Advocate for the Petitioner   : MR. B K DAS, MR. H GOGOI

Advocate for the Respondent : SC, A.H and V. DEPT., MS. M M KOTOKY




                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO

                                         ORDER

Date : 05.09.2025

Heard Mr. B. K. Das, learned counsel for the review petitioners, who submits that by filing this review petition, the petitioner seeks review of the Judgment dated 11.07.2018 passed in WP(C) No. 3713/2018, wherein the instant review petitioners were petitioner Nos. 5 & 8.

Issue notice, returnable by 2 (two) weeks.

Page No.# 3/3

Mr. J. K. Goswami, learned Senior Standing Counsel, Animal Husbandry and Veterinary Department, appears for the respondent Nos. 1 to 8 and submits that he will obtain instructions in this regard by the next date.

In view of above, list this matter again after 2 (two) weeks, on a date to be fixed by the Registry.

JUDGE

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