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Oriental Insurance Company Ltd vs Roushonara Yeasmin And 5 Ors
2025 Latest Caselaw 7024 Gua

Citation : 2025 Latest Caselaw 7024 Gua
Judgement Date : 4 September, 2025

Gauhati High Court

Oriental Insurance Company Ltd vs Roushonara Yeasmin And 5 Ors on 4 September, 2025

Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
                                                                  Page No.# 1/3

GAHC010082302025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1605/2025


         ORIENTAL INSURANCE COMPANY LTD.
         A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
         G.S. ROAD
         ULUBARI
         GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
         GAUHATI REGIONAL OFFICE
         ULUBARI
         GUWAHATI 781007

          VERSUS

         ROUSHONARA YEASMIN AND 5 ORS.
         W/O MD MOINUL ISLAM
         R/O. VILLAGE ISLAMPUR
         P. O. HATSINGIMARI
         P.S. SOUTH SALMARA
         DISTRICT DHUBRI
         ASSAM. PIN 783135

         2:SADHANA DAS
         W/O LATE BALIRAM DAS
          R/O. VILLAGE GITANAGAR
         W/NO. 7
          P.O. BALADMARI
          P.S. GOALPARA DISTRICT GOALPARA
         ASSAM. PIN 783121

         3:SANAM MANDAL
         S/O SHAMSUZ ZAMAN AHMED
         R/O VILLAGE - JHAGRAPAR
         PART -1
         P.O. KHALILPUR
         P.S. DHUBRI
                                                                        Page No.# 2/3

          DISTRICT DHUBRI
          ASSAM. PIN 783325

          4:AKHTAR HUSSAIN
          S/O LATE MOHAMMAD HUSSAIN
          R/O VILLAGE KISMOTPUR
          W/NO. 14
          P.0. BALADMARI
          P.S. GOALPARA DISTRICT GOALPARA
          ASSAM. PIN 783121

          5:MOHAMMAD ALI
          S/O KADAM ALI
          R/O VILLAGE RAGHUPARA
          P.0O. FEKAMARI
          P.S. SOUTH SALMARA
          DISTRICT DHUBRI
          ASSAM. PIN 783135

          6:CHOLA M S GENERAL INSURANCE CO. LTD.
          REPRESENTED BY ITS BRANCH MANAGER
          ASTHA PLAZA
          4 FLOOR
          BORA SERVICE PETROL PUMP
          OPP. S. B. DEORAH COLLEGE
          G. S. ROAD
          GUWAHATI
          P.O. - ULUBARI
          DISTRICT - KAMRUP (M)
          ASSAM. PIN - 781007
          ------------
          Advocate for : MR. S P SHARMA
          Advocate for : appearing for ROUSHONARA YEASMIN AND 5 ORS.



                                BEFORE
               HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 04.09.2025

1. Heard Mr. S. P. Sharma, learned counsel for the applicant.

2. Since the connected Appeal has been admitted for hearing, the Judgment Page No.# 3/3

and Award dated 24.12.2024, passed by the learned Member, Motor Accident Claims Tribunal, No.2, Kamrup (M), Guwahati in MAC Case No.2134/2018 shall remain stayed till disposal of the connected Appeal.

3. With the aforesaid direction, the I.A. stands disposed of.

JUDGE

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