Page No.# 1/2 vs The State Of Assam
2025 Latest Caselaw 6926 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 2 September, 2025

                                                                  Page No.# 1/2

GAHC010234032013




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Crl.Rev.P./255/2013

         NIRENDRA BARMAN and 6 ORS
         S/O SRI BHABENDRA BARMAN R/O VILL- BANGNABARI P.S. and DIST.
         NALBARI, ASSAM.

         2: SRI JINTU TAMULI
          S/O LT. NAREN CHANDRA TAMULI R/O DIROK HUNJAN GAON P.S.
         KAKOPATHAR DIST. TINSUKIA
         ASSAM.

         3: SRI AMIT BISWAS
          S/O SRI KUMAR BISWAS R/O UDAY NAGAR
         WARD NO. 25
          BONGAIGAON TOWN P.S. AND DIST. BONGAIGAON
         ASSAM.

         4: SRI CHINMOY BHAKTIARY
          S/O SRI LAKHI BHAKTIARY R/O RUPAI SIDING
          BISHNU NAGAR P.S. DOOMDOOMA DIST. TINSUKIA
         ASSAM.

         5: SRI NABA GOGOI
          S/O LT. PULIN GOGOI R/O BAZALTOLI GAON
          BORGURI P.S. and DIST. TINSUKIA
         ASSAM.

         6: SRI DIGANTA KALITA
          S/O SRI NILAKANTA KALITA R/O AJAN GAON
          P.S. PULIBOR DIST. JORHAT
         ASSAM.

         7: SRI SANJIB MORAN
          S/O TULESWAR MORAN R/O RUPAI SANTIPUR P.S. DOOMDOOMA DIST.
         TINSUKIA
         ASSAM
                                                                        Page No.# 2/2


            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.A K DEKA, MR.K M HALOI,MR.A DASGUPTA,MS.G
MAHANTA

Advocate for the Respondent : , ,,PP, ASSAM




                                    BEFORE
                    HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                          ORDER

Date : 02.09.2025 Heard Mr. K. M. Haloi, learned counsel for the petitioners and also heard Ms. S. H. Bora, learned Additional Public Prosecutor for the sole respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant