Page No.# 1/3 vs Habibar Rahman
2025 Latest Caselaw 9000 Gua

Gauhati High Court

Page No.# 1/3 vs Habibar Rahman on 28 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                            Page No.# 1/3

GAHC010178742025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/3393/2025

            HASHEM ALI @ ABDUL HASHEM AND 2 ORS.
            S/O LATE HUSSEN ALI, R/O VILL- MANIKPUR, MOUZA-TITAPANI, DIST-
            BARPETA, ASSAM

            2: ABDUL GANI
             S/O LATE HUSSEN ALI
             R/O VILL- MANIKPUR
             MOUZA-TITAPANI
             DIST- BARPETA
            ASSAM

            3: SAFIUR RAHMAN
             S/O LATE HUSSEN ALI
             R/O VILL- MANIKPUR
             MOUZA-TITAPANI
             DIST- BARPETA
            ASSA

            VERSUS

            HABIBAR RAHMAN
            S/O LATE HUSSEN ALI, R/O VILL- MANIKPUR, MOUZA-TITAPANI, DIST-
            BARPETA, ASSAM, PIN-781319



Advocate for the Petitioner   : MR. N HAQUE, MR M HUSSAIN,MR. S R BARBHUIYA,MR. A K
AZAD

Advocate for the Respondent : ,
                                               Page No.# 2/3


Linked Case : RSA/178/2025

HASHEM ALI @ ABDUL HASHEM AND 2 ORS.
S/O LATE HUSSEN ALI
R/O VILL- MANIKPUR
MOUZA-TITAPANI
DIST- BARPETA
ASSAM

2: ABDUL GANI
S/O LATE HUSSEN ALI
 R/O VILL- MANIKPUR
 MOUZA-TITAPANI
 DIST- BARPETA
ASSAM

3: SAFIUR RAHMAN
S/O LATE HUSSEN ALI
R/O VILL- MANIKPUR
MOUZA-TITAPANI
DIST- BARPETA
ASSAM
VERSUS

HABIBAR RAHMAN
S/O LATE HUSSEN ALI
R/O VILL- MANIKPUR
MOUZA-TITAPANI
DIST- BARPETA
ASSAM
PIN-781319


------------
Advocate for : MR. N HAQUE
Advocate for : appearing for HABIBAR RAHMAN
                                                                                  Page No.# 3/3


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 28.11.2025

Heard Mr. N. Haque, the learned counsel appearing for the applicants.

Seen the office note dated 26.11.2025.

Await for the service report in respect of the sole respondent.

Since the connected Regular Second Appeal has been admitted for hearing, the impugned judgment dated 06.06.2025 and the decree dated 13.06.2025 passed by the learned Civil Judge (Senior Division), Barpeta in Title Appeal No. 38/2023 shall remain stayed until further order (s).

List after 4 (four) weeks.

JUDGE

Comparing Assistant