Citation : 2025 Latest Caselaw 8962 Gua
Judgement Date : 27 November, 2025
Page No.# 1/2
GAHC010220102025
2025:GAU-
AS:16145-DB
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3267/2025
DUKHAHARAN RAUT
SON OF LATE JIBACHH RAUT
ULUBARI BIRUBARI
MOUZA ULUBARI
PS PALTANBAZAR
DISTRICT KAMRUP METRO
ASSAM
PIN 781007
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI 781006
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
GUWAHATI 781 036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
Page No.# 2/2
GUWAHATI 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI 781007
------------
Advocate for : MR. T DEORI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
27.11.2025 (A.D.Choudhury, J).
In view of the common Judgment & Order (CAV) passed today in W.A. No. 320/2025, this Interlocutory Application, stands closed.
JUDGE CHIEF JUSTICE Comparing Assistant
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