Page No.# 1/2 vs The State Of Assam
2025 Latest Caselaw 8958 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 27 November, 2025

                                                                Page No.# 1/2

GAHC010220102025




                                                          2025:GAU-
AS:16145-DB

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. :I.A.(Civil)/3270/2025




          SMTI KONJENBAM ANJALI DEVI
          SON OF LATE K HEMANTA SINGH
          ULUBARI BIRUBARI
          MOUZA ULUBARI
          PS PALTANBAZAR
          DISTRICT KAMRUP METRO
          ASSAM
          PIN 781007


          VERSUS

          THE STATE OF ASSAM
          REPRESENTED BY COMMISSIONER AND SECRETAERY TO TEH
          GOVERNMENT OF ASSAM
          REVENUE AND DISASTER MANAGEMENT DEPARTMENT
          DISPUR
          GUWAHATI 781006

          2:DISTRICT COMMISSIONER
          KAMRUP METROPOLITAN DISTRICT
           HENGRABARI ROAD
           LICHUBAGAN
           GUWAHATI
           PIN781036

          3:THE CO DISTRICT COMMISSIONER
          NEW GUWAHATI CO DISTRICT
          HENGRABARI ROAD
          LICHUBAGAN
                                                                     Page No.# 2/2

            HENGRABARI
            GUWAHATI PIN781036

           4:THE CIRCLE OFFICER
           GUWAHATI REVENUE CIRCLE
           ULUBARI
           GUWAHATI
           PIN 781007
           ------------
           Advocate for : MS. L WANGSA
           Advocate for : SC
           REVENUE appearing for THE STATE OF ASSAM



                                 BEFORE
                      HONOURABLE THE CHIEF JUSTICE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

27.11.2025 (A.D.Choudhury, J).

In view of the common Judgment & Order (CAV) passed today in W.A. No. 321/2025, this Interlocutory Application, stands closed.

                      JUDGE                            CHIEF JUSTICE



Comparing Assistant