Gauhati High Court
Musharraf Hussain vs The State Of Assam on 27 November, 2025
Page No.# 1/5
GAHC010019372018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/539/2018
MUSHARRAF HUSSAIN
S/O- HATEM ALI, R/O- VILL- BAMUNDANGA PART-II, P.O- MARKHULA, P.S-
BAGUAN, DIST- GOALPARA, ASSAM, PIN- 783120
VERSUS
THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
DEPTT. OF HIGHER EDUCATION, DISPUR, GUWAHATI-6
2:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
HIGHER EDUCATION DEPTT.
DISPUR
GUWAHATI-6
3:THE DIRECTOR
OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
4:THE PRINCIPAL
OF WEST GOALPARA COLLEGE
AMBARI
P.O- BALARBHITA
P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
5:THE GOVERNING BODY
Page No.# 2/5
OF WEST GOALPARA COLLEGE
AMBARI
REP. BY ITS CHAIRMAN
C/O- THE PRINCIPAL OF WEST GOALPARA COLLEGE
AMBARI
P.O- BALARBHITA
P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
6:HAFIZUR RAHMAN
S/O- MD. ABDUL MALEK
LECTURER OF POLITICAL SCIENCE DEPTT.
C/O- THE PRINCIPAL OF WEST GOALPARA COLLEGE
AMBARI
P.O- BALARBHITA
P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
7:NITA MONI NATH
D/O- LATE NAKUL CHANDRA NATH
R/O- VILL- CHARING NATH GAON
P.O- CHARING
DIST- SIVASAGAR
ASSAM
PIN- 785661
8:MINHAZ UDDIN AHMED
S/O- LATE ABDUL HUSSAIN
R/O- VILL AND P.O- BALARBHITA
P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
9:GAGAN CHANDRA NATH
S/O- LATE PURANDER CH NATH
R/O- VILL- CHINABARI
P.O AND P.S- BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
10:RUMA PHUKAN
DEPARTMENT OF EDUCATION
Page No.# 3/5
AMGURI COLLEGE
AMGURI
P.O.- AMGURI
DISTRICT- SIVASAGAR
ASSAM
PIN- 78568
Advocate for the Petitioner : MR. A R SIKDAR, MR A ALI,MR. M H TALUKDAR
Advocate for the Respondent : GA, ASSAM, MR. P J PHUKAN,MR. K GOGOI (SC, HIGHER
EDUCATION DEPT.),MR. A K AZAD,DR. B AHMED
Linked Case : I.A.(Civil)/3087/2018
SHRI MINHAZ UDDIN AHMED
S/O- LATE ABUL HUSSAIN
R/O- VILL AND P.O.- BALARBHITA
P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
(PRESENTLY WORKING AS LECTURER IN THE DEPARTMENT OF
ECONOMICS
WEST GOALPARA COLLEGE
GOALPARA
PIN- 783129
ASSAM
VERSUS
SHRI MUSHARRAF HUSSAIN AND 8 ORS.
S/O- HATEM ALI
R/O- VILL.- BAMUNDANGA
P.O.- MARKHULA
P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
2:THE STATE OF ASSAM
Page No.# 4/5
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HIGHER EDUCATION
DISPUR
GUWAHATI-6
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
4:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
5:THE PRINCIPAL OF WEST GOALPARA COLLEGE
AMBARI P.O. BALARBHITA
P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
6:THE GOVERNING BODY OF WEST GOALPARA COLLEGE
AMBARI
REP. BY ITS CHAIRMAN
C/O- THE PRINCIPAL OF WEST GOALPARA COLLEGE
AMBARI
P.O.- BALARBHITA
P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
7:SHRI HAFIZUR RAHMAN
S/O- MD. ABDUL MALEK
LECTURER OF POLITICAL SCIENCE DEPARTMENT
C/O- THE PRINCIPAL OF WEST GOALPARA COLLEGE
AMBARI
P.O.- BALARBHITA
P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
8:NITA MONI NATH
D/O- LATE NAKUL CHANDRA NATH
Page No.# 5/5
R/O- VILL.- CHARING NATH GAON
P.O.- CHARING
DIST.- SIBSAGAR
ASSAM
PIN- 785661
9:GAGAN CHANDRA NATH
S/O- LATE PURANDAR CHANDRA NATH
R/O- VILL.- CHINABARI
P.O. AND P.S.- BAGUAN
DIST.- GOALPARA
ASSAM
PIN- 783129
------------
Advocate for : DR. B U AHMED
Advocate for : MR. A R SIKDAR appearing for SHRI MUSHARRAF HUSSAIN
AND 8 ORS.
BEFORE
HONOURABLE MR. JUSTICE ANJAN MONI KALITA
ORDER
27.11.2025
Heard Mr. A. R. Sikdar, learned counsel for the petitioner and Mr. K. Gogoi,
learned Standing Counsel, Higher Education Department. Also heard Mr. A. K.
Azad, learned counsel for the respondent Nos. 6, 7, 8 & 9. Heard Mr. P. J.
Phukan, learned Standing Counsel for the respondent No. 10.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
