Mithinga Kumar Narzary vs Meera Basumatary
2025 Latest Caselaw 8619 Gua

Gauhati High Court

Mithinga Kumar Narzary vs Meera Basumatary on 17 November, 2025

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                          Page No.# 1/2

GAHC010192972025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Mat.App./75/2025

            MITHINGA KUMAR NARZARY
            SON OF LATE RENJEN NARZARY AND HIMANI NARZARY, RESIDENT OF
            BYE LANE NO 4, RAJIV GANDHI PATH, KOINADHARA, KHANAPARA,
            BASISTHA, GUWAHATI-781022, KAMRUP METRO, ASSAM



            VERSUS

            MEERA BASUMATARY
            D/O RAMJEE SINGH AND KAUSHALYA BASUMATARY, R/O HOUSE NO 20,
            JYOTI PATH, JANAKPUR, KAHILIPARA, GUWAHATI-781019,P.S.- DISPUR,
            KAMRUP METRO, ASSAM



Advocate for the Petitioner   : MR SUSMIT NRIPANKA KRISHNATRAYA,

Advocate for the Respondent : MS. N CHOUDHURY,




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                   HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                          ORDER

Date : 17.11.2025 (K.R. Surana, J)

None appears on call for the appellant. However, Ms. N. Choudhury, learned counsel for the respondent is present.

Page No.# 2/2

2. This matrimonial appeal filed under section 19 of the Family Courts Act, 1984 is directed against the judgment and order dated 28.05.2025 as well as decree dated 18.06.2025, passed by the learned Principal Judge, Family Court-1, Kamrup (M), Guwahati in F.C. (Civil) Case No. 378/2022

3. The appeal is admitted for hearing.

4. Call for the records.

5. Let a formal notice be issued to the respondent without requiring the appellant to take any steps as the respondent has already entered appearance through her learned counsel.

6. List after 4 (four) weeks, awaiting receipt of records.

                        JUDGE                 JUDGE




Comparing Assistant