Surajit Kumar Bhagowati vs The State Of Assam And Anr
2025 Latest Caselaw 8500 Gua

Gauhati High Court

Surajit Kumar Bhagowati vs The State Of Assam And Anr on 12 November, 2025

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GAHC010061492025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Pet./966/2024

         SURAJIT KUMAR BHAGOWATI
         S/O LATE PURNA CHANDRA BHAGAWATI
         R/O VILL- BHERBHERI
         P.O. HALOWAGAON
          P.S. SAMAGURI
         DIST. NAGAON
         ASSAM
         PIN-782141


          VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PP
         ASSAM

         2:DR. MOUSUMI SAIKIA
         W/O RISHIKESH DOWARA
         R/O ARB ROAD

         SOUTH HAIBORGAON
         P.S. SADAR
         DIST. NAGAON
         ASSAM
         PIN-782002.
         ------------
         Advocate for : MR. A CHAUDHURY
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
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                                    BEFORE
                    HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                        ORDER

Date : 12.11.2025

Heard Mr. N. Mahajan, learned counsel appearing for the petitioner. Also heard Mr. P.S. Lahkar, learned Addl. P.P., representing the State respondent and Mr. S. Nawaz, learned counsel for the respondent no. 2.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant