M/S Bajaj Allianz General Insurance ... vs Smti Sufiya Khatun And 5 Ors
2025 Latest Caselaw 8315 Gua

Gauhati High Court

M/S Bajaj Allianz General Insurance ... vs Smti Sufiya Khatun And 5 Ors on 4 November, 2025

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GAHC010169292017




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./373/2019

         M/S BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED AND HEAD OFFICE AT GE PLAZA, AIRPORT
         ROAD, NERADA, PUNE 411006 AND NORTH EASTERN REGIONAL OFFICE
         AT SREEJI TOWER, 3RD FLOOR, G.S. ROAD, GUWAHATI, PION 781006,
         KAMRUP METROPOLITAN DIST., ASSAM (REPRESENTED BY ITS LEGAL
         EXECUTIVE, CLAIMS DEPTT., MS. ODYSSEY BORDOLOI)



         VERSUS

         SMTI SUFIYA KHATUN AND 5 ORS
         W/O LATE SAIFUL ISLAM

         2:SRI SHAHIL AKHTAR
          S/O LATE SAIFUL ISLAM

         3:SMTI SALMA PARVEEN
          D/O LATE SAIFUL ISLAM

         4:SRI SHAHANUR ISLAM
          S/O LATE SAIFUL ISLAM
          (SINCE THE RESPONDENT NOS. 3 AND 4 ARE MINOR
         THEY ARE REPRESENTED BY THEIR MOTHER SUFIYA KHATUN
          RESPONDENT NO.1) ALL ARE RESIDENT OF VILLAGE HAZIPARA
          P.O. JOSHIHATI PARA
          PIN - 781316
          DIST. BARPETA
         ASSAM

         5:SRI UTPAL KALITA
          S/O DANDIRAM KALITA
          R/O VILLAGE KAMIPARA (KANIMARA)
          P.S. PATACHARKUCHI
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             PIN - 781375
             DIST. BARPETA
            ASSAM (OWNER OF THE VEHICLE NO. AS-13/C-1658
            207 DI)

            6:SRI AMZAD ALI
             S/O ALTAS ALI
             R/O VILLAGE NIZ NAMATI
             P.O. NATHKUCHI
             PIN - 781355
             DIST. NALBARI
            ASSAM (DRIVER OF THE VEHICLE NO. AS-13/C-1658
            207 DI

Advocate for the Petitioner   : MR. P HAZARIKA, MS. P DAS,MR A BARMAN,MR. P K MUNIR

Advocate for the Respondent : MR. M HUSSAIN, MR. A K AZAD (R-2),MR. P K
ROYCHOUDHURY(R-2),MR. S R BARBHUIYA,DR. B AHMED,MR. N HAQUE,MR. A
GONI,MR. M ALI




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                         ORDER

Date : 04.11.2025

Heard learned counsel Mr. P. Hazarika for the Insurer/appellant and learned counsel Mr. P.K. Roychoudhury for respondents No. 1 to 4.

Reserve for judgment and order.

JUDGE

Comparing Assistant