Citation : 2025 Latest Caselaw 5408 Gua
Judgement Date : 17 June, 2025
Page No.# 1/48
GAHC010270052022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/59/2023
KAMAL DEBNATH
S/O KHITISH DEBNATH, R/O WARD NO. 3, KALABHANGA, BARPETA
ROAD, DIST.- BARPETA (M), ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR. A
REP. BY THE COMMISSIONER AND SECRETARY, HOME (A) DEPTT. DISPUR,
GUWAHATI-781006
2:THE JOINT SECRETARY
HOME (A) DEPTT. DISPUR
GUWAHATI-781006
Advocate for the Petitioner : MR. P J SAIKIA, MS D DUTTA
Advocate for the Respondent : GA, ASSAM,
Linked Case : WA/96/2022
MANAS PRATIM HALOI
AEC ROAD
ANGAD NAGAR PATH
HOUSE NO. 41
P.O. GAUHATI UNIVERSITY
P.S. JALUKBARI
DIST. KAMRUP(M)
WARD NO. 02
Page No.# 2/48
PIN- 781014.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY/ JOINT SECRETARY TO THE GOVT. OF
ASSAM
FINANCE (TAXATION) DEPTT.
1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR GUWAHATI-781006.
4:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.
5:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVT. OF ASSAM
COURT CAMPUS
NAGAON- 782001.
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/125/2020
AMRIT JYOTI SHARMA
Page No.# 3/48
S/O- LATE PRAFULLA CHANDRA SHARMA
NEAR AMOLAPATTY
GOLAGHAT TOWN
P.O. AND DIST.- GOLAGHAT
ASSAM
PIN- 785621.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. N DHAR
Advocate for : SR. GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : I.A.(Civil)/1937/2023
KAVITA DAS
W/O SRI SAMIR MOHAN
R/O- SRIMANTAPUR
BHANGAGARH
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781032
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
Page No.# 4/48
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
4:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/126/2020
HARSHAJYOTI BORA AND 2 ORS.
S/O- ANIL CHANDRA BORA
R/O- BISHNURAVA ROAD
P.S. TEZPUR
DIST.- SONITPUR
ASSAM.
2: JAYANTA KUMAR NATH
S/O- NAGEN CHANDRA NATH
R/O- VILL.- KABAICHUBA
BORDOLGURI
P.S. SIPAJHAR
DIST.- DARRANG
ASSAM.
3: HEMANTA SAIKIA
S/O- BHOGESWAR SAIKIA
VILL.- LAKHTAKIA
P.S. DHEMAJI
DIST.- DHEMAJI
ASSAM.
VERSUS
Page No.# 5/48
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/137/2020
NIPAN KR PATHAK
S/O SRI SUSENDRA KUMAR PATHAK
PERMANENT R/O VILL. MAIRAMARA
P.O. AND P.S HOWLY
DIS. BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6
2:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
FINANCE (TAXATION) DEPTT. 1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
3:THE JOINT SECRETARY
TO THE GOVT OF ASSAM
Page No.# 6/48
FINANCE (TAXATION) DEPTT. 1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
FINANCE (TAXATION) DEPTT. 2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
5:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI-6
6:THE DEPUTY COMMISSIONER OF TAXES
KOKRAJHAR
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WA/174/2020
KAUSHIK KALITA
S/O- SANATAN CHANDRA KALITA
R/O- HATIGAON
LAKHIMINAGAR
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
Page No.# 7/48
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/58/2021
MOON MAZOOMDER
W/O- PANKAJ CHAKRABORTY
R/O- H/NO. A 202
AAKRUTI AMITY
SRI ANANTHA NAGAR LAYOUT
PHASE 2
HUSKER GATE
HOSUR MAIN ROAD
ELECTRONIC CITY PHASE 2
BANGALORE
ELECTRONICS CITY KARNATAKA- 560100.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
Page No.# 8/48
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/75/2020
SMTI PALLABI SARMA CHAUDHURY
W/O SRI SURAJIT CHAUDHURY
R/O HOUSE NO. 26
KRISHNA NAGAR CHATRIBARI
P.S. PALTANBAZAR
GUWAHATI 01
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT .OF ASSAM
DISPUR
GUWAHATI-6
2:THE ADDITIONAL CHIEF SECY. TO THE GOVT. OF ASSAM
RERSONNEL (A) DEPTT.
DISPUR
GUWAHATI-6
3:THE SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.. DISPUR
GUWAHATI 781006
------------
Advocate for : MR A C BORBORA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/111/2020
KAVITA DAS
R/O- SRIMANTAPUR
BHANGAGARH
GUWAHATI
Page No.# 9/48
ASSAM
PIN- 781032
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
4:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/213/2020
MD. MUSTAFA AHMED BARBHUIYA
S/O- ISHAQUE ALI BARBHUIYA
R/O- H/NO. 5
LNB ROAD
HATIGAON
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
PIN- 788038.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
Page No.# 10/48
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEDPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. M H LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/110/2020
DHRUBOJYOTI CHAKRABORTY
S/O- LATE SUDHANGSHU SEKHAR CHAKRABORTY
SETTLEMENT ROAD
KARIMGANJ TOWN
P.O. KARIMGANJ- 788710
DIST.- KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
Page No.# 11/48
4:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
GUWAHATI- 781022
ASSAM.
5:THE DEPUTY COMMISSIONER
HAILAKANDI DISTRICT
P.O. HAILAKANDI- 788151
ASSAM.
------------
Advocate for : MR. N DHAR
Advocate for : SR
GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/154/2020
JYOTIRMOY ADHIKARY
R/O- WARD NO. 1
KANAKLATA ROAD
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783380.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI- 06.
3:THE SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. K N CHOUDHURY
Page No.# 12/48
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/180/2020
BARNALI DEVI
W/O- DIPJYOTI UZIR
R/O- H/NO. 6
HATIGAON
P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.
4:THE DEPUTY COMMISSIONER OF TAXES
NALBARI UNIT
ZONE B
NALBARI
ASSAM
PIN- 781335.
------------
Advocate for : MR. A CHAMUAH
Page No.# 13/48
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/277/2021
JOYDEV MAHANTA
S/O LATE NILMONI MAHANTA
R/O BAPUJI NAGAR
P.O.-BALADMARI
P.S.-GOALPARA
DIST- GOALPARA
ASSAM
PIN-783121
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/70/2023
NISHA MONI DEKA
WIFE OF BIKASH KUMAR PINCHA
RESIDENT OF SRCB ROAD
FANCY BAZAR
DIST.- KAMRUP (M)
Page No.# 14/48
ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR. B
REPRESENTED BY THE COMMISSIONER AND SECRETARY
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE JOINT SECRETARY
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. P J SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ANR. B
Linked Case : WA/155/2020
BADRUL ISLAM CHOUDHURY
S/O- LATE ABDUS SHAKUR CHOUDHURY
R/O- VILL. AND P.O. MOHAKAL
P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
Page No.# 15/48
------------
Advocate for : MR. S K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/185/2021
RHITURAJ NEOG
S/O- SRI RAJENDRA PRASAD NEOG
R/O- HN-1
BYE LANE NO. 2
CHANDAN NAGAR
SURVEY
BELTOLA
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM
3:THE JOINT SECRETARY
GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM
4:THE DEPUTY SECRETARY
GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI- 781006
Page No.# 16/48
ASSAM
------------
Advocate for : MR. N J KHATANIAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/1930/2020
BARNALI DEVI
W/O- DIPJYOTI UZIR
R/O- H/NO. 6
HATIGAON
P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.
4:THE DEPUTY COMMISSIONER OF TAXES
NALBARI UNIT
ZONE B
NALBARI
ASSAM
Page No.# 17/48
PIN- 781335.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/22/2023
VIKASH KUMAR PINCHA
S/O- SHIKHAR CHAND PINCHA
R/O- SHREE ARIHANT GARMENTS
B.G. MARKET
2ND FLOOR
SRCB ROAD
FANCY BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR. H
REP. BY THE COMMISSIONER AND SECRETARY FINANCE(TAXATION)
DEPARTMENT
DISPUR
GUWAHATI- 781006
2:THE JOINT SECRETARY
FINANCE(TAXATION)
DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. P J SAIKIA
Advocate for : MR. B GOGOI appearing for THE STATE OF ASSAM AND ANR. H
Linked Case : WA/159/2022
DIPAK KHANIKAR
RESIDENT OF NATUN BAZAR
PO RATANPUR
PS JENGRAIMUKH
DIST MAJULI
Page No.# 18/48
WARD NO. 10
ASSAM 785105
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR GUWAHATI 781006
3:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR GUWAHATI 781006
------------
Advocate for : MS H AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/217/2021
HIMANGSHU CHOUDHURY
S/O BIBHU BHUSAN CHOUDHURY
R/O BELTOLA
P.O.-BALADMARI
P.S.-GOALPARA
DIST-GOALPARA
ASSAM
PIN-783121
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
Page No.# 19/48
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/141/2020
PRASENJIT KR. GHOSH
S/O- LATE SURESH KUMAR GHOSH
R/O- H/NO. 40
APRO COLONY LANE
ULUBARI
GUWAHATI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
3:THE ADDITIONAL SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
Page No.# 20/48
DISPUR
GUWAHATI- 781006
ASSAM.
------------
Advocate for : MR S S DEY
Advocate for : SC
TRANSPORT appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/131/2020
DEBAJIT BORA AND ANR.
S/O- LATE JITENDRA MOHAN BORA
R/O- VILL.- GANDHINAGER
L.K. ROAD
P.S. AND DIST.- NAGAON
ASSAM
PIN- 782002.
2: RAJARSHI SEN DEKA
S/O- NILAMANI SEN DEKA
R/O- LACHIT NAGAR
KANAKLATA PATH
GUWAHATI- 781007.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Page No.# 21/48
Linked Case : WA/27/2024
MRIGEN HALOI
S/O- SHRI LAKSHMI HALOI
R/O- VILL. AND P.O.- MUGKUCHI
DIST.- NALBARI
ASSAM
PIN- 781334.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT AND APC
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
AGRI. DEPARTMENT appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/185/2020
UTPAL BHUYAN
S/O- LATE JOGEN BHUYAN
R/O- MODHUPUR VILLAGE
P.O. KURUKANI
P.S. KAKOTIBARI
DIST.- CHARAIDEO
Page No.# 22/48
PIN- 785691
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR A D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/127/2020
BHASKAR CHANDRA DEVA SARMA
S/O- HARISH CHANDRA DEVA SARMA
R/O- HOUSE NO. 5
CHANDRA CHOUDHURY PATH
BHETAPARA
GUWAHATI-28
KAMRUP(M).
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
Page No.# 23/48
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT
DISPUR
GUWAHATI-06
4:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
5:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
JAWAHAR NAGAR
KHANAPARA
GUWAHATI-22.
6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
RAJBHAWAN
GUWAHATI-01.
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WA/163/2020
BARNALI DAS
D/O- JAGADISH DAS
R/O- VILL.- PIJUPARA
P.O. AND P.S. NAGARBERA
PIN- 781037
DIST.- KAMRUP
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM.
Page No.# 24/48
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/321/2021
SUNAYANA AIDEW
W/O DR. PRANJAL BORA
R/O B.N. MAHANTA ROAD
HOUSE NO. 54
AMOLAPATTY
NAGAON
P.O.-NAGAON
P.S.-NAGAON SADAR
DIST-NAGAON
WARD NO. 10
PIN-782001
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE PRINCIPAL SECRETARY/JOINT SECRETARY TO THE GOVERNMENT
OF ASSAM
FINANCE (TAXATION) DEPARTMENT
1ST FLOOR
F BLOCK
JANATA BHAWAN
GUWAHATI-781006
Page No.# 25/48
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE (TAXATION) DEPARTMENT
2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER OF TAXES
GOVERNMENT OF ASSAM
KAR BHAWAN
G.S ROAD
DISPUR
GUWAHATI-781006
5:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVERNMENT OF ASSAM
COURT CAMPUS
NAGAON-782001
------------
Advocate for : MR. P K MUNIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/206/2020
SAIBUR RAHMAN BARBHUIYA
S/O- TAYEEBUR RAHMAN BARBHUIYA
R/O- TML ROAD
KADAMTAL
P.O. RONGPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788009.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
Page No.# 26/48
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/93/2022
SRABANTI SENGUPTA
RESIDING AT BHOLANATH ROAD
VILLAGE KADAMONI
PO DIBRUGARH
PS DIBRUGARH
DIST DIBRUGARH WARD NO. 3
786001
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM.
DISPUR
GUWAHATI 781006
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL(A) DEPARTMENT
BLOCK A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL(A) DEPARTMENT
BLOCK A
Page No.# 27/48
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI 781006
4:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL(A) DEPARTMENT
BLOCK A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI 781006
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/2001/2020
UTPAL BHUYAN
S/O- LATE JOGEN BHUYAN
R/O- MODHUPUR VILLAGE
P.O. KURUKANI
P.S. KAKOTIBARI
DIST.- CHARAIDEO
PIN- 785691
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
Page No.# 28/48
GUWAHATI- 781006.
------------
Advocate for : MR A D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/119/2020
SRI BHASKAR DUTTA DAS
S/O- SRI BHADRESWAR DUTTA DAS
H/NO. 9
A.G. OFFICE ROAD
P.O. GUWAHATI- 781028
DIST.- KAMRUP(M)
ASSAM.
VERSUS
STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. N DHAR
Advocate for : SR. GA
ASSAM appearing for STATE OF ASSAM AND 2 ORS
Linked Case : WA/335/2023
ABHISHEK BORBORA
R/O HOUSE NO. 26
PUB- SARANIA MAIN ROAD
5TH BYELANE
Page No.# 29/48
RAJGARH
GUWAHATI
ASSAM
PIN-781003.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 06.
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 6.
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 6.
4:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
EXCISE DEPTT. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/31/2021
BHARGAV PHUKAN
S/O SRI DIPAK KUMAR PHUKAN
R/O HOUE NO. 9 D. TAROO PATH
KRISHNAPUR BELTOLA
GUWAHATI-781028
P.S. BASISTHA
P.O. LAKHIMANDIR
DIST. KAMRUP (M)
ASSAM
Page No.# 30/48
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR
GUWAHATI-781006
ASSAM
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
HOME (A) DEPTT. DISPUR
GUWAHATI-781006
ASSAM
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME (A) DEPTT. DISPUR
GUWAHATI 781006
ASSAM
------------
Advocate for : MR. M P CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/128/2020
KUNAL DAS
S/O- TAPAN DAS
R/O- VILL.- ULABARI
P.O. ULABARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
Page No.# 31/48
GUWAHATI-06.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
DISPUR
GUWAHATI- 06.
4:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/95/2022
GEETALI DOLEY
RESIDING AT VILLAGE TARIANI BHEKELI
PO DHINPORA BALIJAN
P.S. BOGIMADI
DIST.-LAKHIMPUR
PIN-786003
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT. BLOCK-A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT. BLOCK-A
3RD FLOOR
JANATA BHAWAN
Page No.# 32/48
DISPUR
GUWAHATI-781006
4:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT. BLOCK-A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI-781006
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/147/2020
JATINDRA PRASAD BARUAH
S/O- DR. HOMESWAR BARUAH
R/O- AMOLAPATTY
B.M. ROAD
P.O. NAGAON
P.S. SADAR
DIST.- NAGAON
ASSAM
PIN- 782001.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. R P KAKOTI SR. ADV.
Page No.# 33/48
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/14/2022
SURANJITA HAZARIKA
W/O. SRI SAURAV KUMAR DEKA
HOUSE NO. 34
KALYANI NAGAR
KAHILIPARA
GUWAHATI-781019.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
DISPUR
GUWAHATI-781006.
3:THE SECRETARY
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
DISPUR
GUWAHATI-781006.
4:THE ADDL. SECRETARY
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. J PATOWARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/279/2021
Page No.# 34/48
RAJU SAHA
S/O- LATE RAMKRISHNA SAHA
R/O- KALAHBHANGA (MISSION ROAD)
P.O. AND P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006.
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI-781006.
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/118/2020
SUSOVAN DAS
S/O- SRI SALIL KUMAR DAS
LONGAI ROAD
SREEPALLI
KARIMGANJ TOWN
P.O.- SETTLEMENT ROAD- 788712
DIST.- KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
Page No.# 35/48
PERSONAL (A) DEPTT.
DISPUR
GHY- 6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
DISPUR GUWAHATI- 781006.
4:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
GUWAHATI- 781022
ASSAM.
5:THE DEPUTY COMMISSIONER
KARIMGANJ DISTRICT
P.O.- KARIMGANJ- 788710
DIST.- KARIMGANJ
ASSAM.
------------
Advocate for : MR. N DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/101/2020
SMTI RUMI SAIKIA
R/O VILL. NAGAON
ROAD PANINGAON
JYOTINAGAR
HOUSE NO. 69A
P.O. ITACHALI
DIST. NAGAON
ASSAM
PIN 782003
VERSUS
Page No.# 36/48
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 06
2:THE ADDITIONAL CHIEF SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
GUWAHATI 06
3:THE SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
GUWAHATI 6
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WA/169/2020
MANZOOR ELAHI LASKAR
S/O- MAHI UDDIN LASKAR
R/O- MEHERPUR
P.O. SILCHAR
DIST.- CACHAR
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE ADDITIONBAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
Page No.# 37/48
GUWAHATI- 781006.
------------
Advocate for : MR. A B T HAQUE
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/98/2020
PALLAVI SHARMA
D/O SRI RAM PRASAD SARMAH
HOUSE NO. 6
B.K. ROAD
KACHARIBASTI
ULUBARI
GUWAHATI
PIN 781007
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
ASSAM.
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
HOME (A) DEPTT.
DISPUR
GUWAHATI 781006
3:THE SECY. TO THE GOVT. OF ASSAM
HOME (A) DEPTT.
DISPUR
GUWAHATI 781006
------------
Advocate for : MR. P N SHARMA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Page No.# 38/48
Linked Case : I.A.(Civil)/1918/2020
KAUSHIK KALITA
S/O- SANATAN CHANDRA KALITA
R/O- HATIGAON
LAKHIMINAGAR
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/216/2021
ANIRUDHYA ROY
S/O MANOMOHAN ROY
R/O OXIGURI
P.O.-SRINAGAR
P.S.-TAMARHAT
DIST-DHUBRI
ASSAM
PIN-783332
VERSUS
Page No.# 39/48
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/47/2021
GANESH CHANDRA DAS AND 2 ORS.
S/O- SRI RAGHAB CHANDRA DAS
R/O- BELTOLA COLLEGE ROAD
BELTOLA
GUWAHATI- 781028
P.O. BELTOLA
P.S. BASISTHA
DIST.- KAMRUP(M)
ASSAM
2: SMTI. DEEPSIKHA PHUKAN
D/O- DIPAK KUMAR PHUKAN
R/O- H/NO. 9
A.G. OFFICE ROAD
D. TAROO PATH
KRISHNAPUR
GUWAHATI- 781028
P.O. BELTOLA
P.S. BASISTHA
DIST.- KAMRUP(M)
ASSAM.
3: SMTI. MONIKA TERONPI
W/O- SRI HABE TIMUNG
Page No.# 40/48
R/O- RONGHINGCHONG (NEAR PANCHAYAT OFFICE)
KARBI ANGLONG- 782460
P.O. AND P.S. DIPHU
DIST.- KARBI ANGLONG
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM.
------------
Advocate for : MR N DUTTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/333/2021
HARSHAJYOTI BORA AND 7 ORS.
S/O SRI ANIL CHANDRA BORA
R/O BISNHURAVA ROAD
P.S.-TEZPUR
DIST-SONITPUR
ASSAM
2: JAYANTA KUMAR NATH
S/O NAGEN CHANDRA NATH
R/O VILL-KABIACHUBA
BORDOIGURI
P.S.-SIPAJHAR
DIST- DARRANG
ASSAM
Page No.# 41/48
3: HEMANTA SAIKIA
S/O BHOGESWAR SAIKIA
VILL-LAKHTAKIA
P.S.-DHEMAJI
DIST-DHEMAJI
ASSAM
4: MS. SABBIRA IMRAN
D/O SRI NURUL IMRAN
R/O MANIRAM DEWAN ROAD
NEAR NAGAON SADAR THANA
P.O.-NAGAON
PIN-782001
5: DILIP KR. KALITA
S/O LT. BHABA KANTA KALITA
R/OSENCHOWA TINIALI
P.O.-SENCHOWA
DIST-NAGAON
ASSAM
PIN-782002
6: JATINDRA PRASAD BARUA
S/O DR. HOMESWAR BARUAH
R/O AMOLAPATTY
B.M. ROAD
NAGAON
ASSAM
7: KAUSHIK KALITA
S/O SRI SANATAN CH. KALITA
R/O HOUSE NO. 28
LAKHIMI NAGAR
HATIGAON
GUWAHATI-781038
8: SMTI. KAVITA DAS
R/O SRIMANTAPUR
BHANGAGARH
GUWAHATI
ASSAM
PIN-781032
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
Page No.# 42/48
GUWAHATI-06
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ADDITIONAL SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-06
------------
Advocate for : MR. J PATOWARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : I.A.(Civil)/1380/2025
MANAS PRATIM HALOI
R/O.- AEC ROAD
ANGAD NAGAR PATH
H/NO.- 41
P.O-GAUHATI UNIVERSITY
P.S- JALUKBARI
DIST-KAMRUP (M)
WARD NO. 02
PIN-781014
VERSUS
THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY / JOINT SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER AND SECRETARY
Page No.# 43/48
TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006
5:THE COMMISSIONER OF TAXES
GOVERNMENT OF ASSAM
KAR BHAWAN
G.S ROAD
DISPUR
GUWAHATI-781006
6:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVERNMENT OF ASSAM
COURT CAMPUS
NAGAON-782001
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Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM
Linked Case : WA/219/2020
SMTI. LEENA KRISHNA KAKATI
D/O- TIKENDRA NATH KAKATI
W/O- DHRUBA JYOTI PATHAK
AGED ABOUT 35 YEARS
R/O- H/NO. 20
BAGHARBARI- SATGAON ROAD
PANJABARI
P.O. PANJABARI
P.S. DISPUR
PIN- 781037
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
Page No.# 44/48
GUWAHATI- 781006
ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
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Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/50/2021
DILIP KUMAR KALITA
S/O- SHRI BHABA KANTA KALITA
R/O- VILL.- SENCHOWA
P.O. SENCHOWA TINIALI
P.S. NAGAON
DIST.- NAGAON
ASSAM
PIN- 785201.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
Page No.# 45/48
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Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/26/2021
GULSHAN DAOLAGUPU
S/O- LATE GOVINDDAOLAGUPU
R/O- FLAT NO. 408
SILVER OAK APARTMENT
R.G. BARUAH ROAD
MANIK NAGAR
GUWAHATI- 781005
P.O. AND P.S. DISPUR
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM
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Advocate for : MR. M P CHOUDHURY
Advocate for : SR. GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/196/2020
Page No.# 46/48
SABBIRA IMRAN
D/O- NURUL IMRAN
R/O- MANIRAM DEWAN ROAD
NEAR NAGAON SADAR THANA
KHAN BAHADUR COMPLEX
P.S. AND DIST.- NAGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
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Advocate for : MR. S K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WA/103/2020
DWITHUN BORGAYARY
R/O HATIMATHA
WARD NO. 8
P.O. AND P.S. KOKRAJHAR
ASSAM
PIN 783370
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
Page No.# 47/48
GUWAHATI 06
2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
GUWAHATI 06
3:THE SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
GHY-6
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Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 17.06.2025 (K.R. Surana, J)
Mr. K.N. Choudhury, learned Senior counsel assisted by Mr. J. Patowary, learned counsel appearing for the appellants in WA/101/2020, WA/103/2020, WA/126/2020, WA/131/2020, WA/154/2020, WA/335/2023 and WA/27/2024; Mr. A. Chowdhury, learned Senior counsel assisted by Ms. B. Chowdhury, learned counsel appearing for the appellant in WA/14/2020; Mr. S. Das, learned counsel appearing for the appellants in WA/95/2022, WA/216/2021, WA/217/2021, WA/277/2021 and WA/279/2021; Mr. M.H. Laskar, learned counsel appearing for the appellants in WA/206/2020 and WA/213/2020; Mr. M. Khan, learned counsel appearing for the appellant in WA/159/2022; Mr. P.K. Munir, learned counsel appearing for the appellant in WA No. 321/2021; Mr. M.P. Choudhury, learned counsel appearing for the Page No.# 48/48
appellants in WA/26/2021, WA/31/2021 and WA/47/2021; Mr. A.B. Dey, learned counsel appearing for the appellant in WA/147/2020 and Mr. H.K. Hazarika, learned Junior Government Advocate appearing for the State.
No other appellants are represented.
The reply argument by Mr. A. Chowdhury, learned Senior counsel assisted by Ms. B. Chowdhury, learned counsel for the appellant, as mentioned above, is concluded.
Mr. Nalin Kohli, learned Senior counsel, assisted by Mr. Ankit Roy, Ms. Nimisha Menon, appearing for the State through video conferencing and has prayed that he may be allowed to file a written reply by 10.30 a.m. on 18.06.2025.
Prayer is allowed.
Hearing concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant
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