M/S Girin Unicon Projects Pvt. Ltd. (Jv) vs The Union Of India And 4 Ors
2025 Latest Caselaw 1284 Gua

Gauhati High Court

M/S Girin Unicon Projects Pvt. Ltd. (Jv) vs The Union Of India And 4 Ors on 9 June, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/2

GAHC010020312025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Arb.P./7/2025

         M/S GIRIN UNICON PROJECTS PVT. LTD. (JV)
         A JOINT VENTURE OF M/S UNICON PROJECTS PRIVATE LIMITED (A
         COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS
         REGISTERED OFFICE AT HOUSE NO . 19, NANDAN PATH, 4TH BYE LANE,
         BHETAPARA, GUWAHATI-781028, DIST- KAMRUP (M), ASSAM, AND M/S
         GIRIN DEKA (A PROPRIETORIAL CONCERN, HAVING ITS PRINCIPAL
         OFFICE AT BANSERIA, M.B. ROAD, TANGLA, DIST- UDALGURI, ASSAM)),
         HOUSE NO . 19, NANDAN PATH, 4TH BYE LANE, BHETAPARA, GUWAHATI-
         781028, DIST-KAMRUP (M), ASSAM AND IS REPRESENTED BY
         AUTHORIZED SIGNATORY/REPRESENTATIVE SHRI A.K. KHANDAKAR, R/O
         HOUSE NO . 19, NANDAN PATH, 4TH BYE LANE, BHETAPARA, GUWAHATI-
         781028, DIST- KAMRUP (M), ASSAM.



         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF RAILWAYS, RAILWAY
         BOARD, RAILWAY BHAWAN, NEW DELHI

         2:THE GENERAL MANAGER/CONSTRUCTION
          OFFICE OF THE GENERAL MANAGER/CON
          NORTH EAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI-781011

         3:THE CHIEF ENGINEER/CONTRUCTION-I
          NORTHEAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI-781011

         4:THE DEPUTY CHIEF ENGINEER/CONTRUCTION-I
          NORTHEAST FRONTIER RAILWAY
                                                                        Page No.# 2/2

             MALIGAON
             GUWAHATI-781011

            5:THE DEPUTY CHIEF ENGINEER/CONTRUCTION-I
             N.F. RAILWAY
             LUMDIN

Advocate for the Petitioner   : MR G N SAHEWALLA, MS T J SAHEWALLA,MS G DUGAR,MR
M SAHEWALLA

Advocate for the Respondent : DY.S.G.I.,




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

09.06.2025

Heard Mr. M. Sahewalla, learned counsel for the petitioner. Also head Mr. K

Gogoi, learned CGC for the respondents.

At the joint request made by the learned counsel for the parties, list the

matter again on 13.06.2025 enabling the parties to place before the Court the

relevant judgments and orders stated to have been passed by this Court which

has pertinent to the present proceedings.

JUDGE

Comparing Assistant