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Aminur Ali @ Aminoor Islam vs The Union Of India And 7 Ors
2025 Latest Caselaw 1572 Gua

Citation : 2025 Latest Caselaw 1572 Gua
Judgement Date : 29 July, 2025

Gauhati High Court

Aminur Ali @ Aminoor Islam vs The Union Of India And 7 Ors on 29 July, 2025

Author: K.R. Surana
Bench: Kalyan Rai Surana, Parthivjyoti Saikia
                                                                  Page No.# 1/3

GAHC010056742020




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./47/2020

         AMINUR ALI @ AMINOOR ISLAM
         S/O LT. KHUDU SHEIKH, R/O VILL- CHOT BHASHSJANI P.O. CHAGAL
         CHARA, P.S. AND DIST. DHUBRI, ASSAM, PIN 783324



         VERSUS

         THE UNION OF INDIA AND 7 ORS
         REPRESENTED BY THE SECRETARY TO THE MINISTRY OF HOME
         AFFAIRS, GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, SHASTRI
         BHAWAN, TILAK MARG, NEW DELHI-1.

         2:THE STATE OF ASSAM

          REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
          DEPARTMENT OF HOME AND POLITICAL
          DISPUR
          GUWAHATI-6

         3:THE ELECTION COMMISSION OF INDIA

          REPRESENTED BY THE CHIEF ELECTION COMMISSIONER
          NIRVACHAN SADHAN
          ASHOKA ROAD
          NEW DELHI
          DELHI- PIN - 110001.

         4:THE ASSAM STATE COORDINATOR OF NRC
          BHANGAGARH
          GUWAHATI-5.

         5:THE DEPUTY COMMISSIONER
                                                                            Page No.# 2/3

             DHUBRI P.O. AND P.S. DHUBRI
             DIST. DHUBRI
             ASSAM
             PIN - 783301.

            6:THE DEPUTY COMMISSIONER

             GOALPARA
             P.O. BALADMARI
             P.S. GOALPARA
             DIST. GOALPARA
             ASSAM
             PIN - 783121

            7:THE DEPUTY COMMISSIONER OF POLICE (BORDER)

             KAMRUP (METRO) DISTRICT
             P.O. AND P.S. PANBAZAR
             DIST. KAMRUP (METRO)
             ASSAM
             PIN - 781001.

            8:THE OFFICER-IN-CHARGE

             DHUBRI POLICE STATION
             P.O. AND P.S. DHUBRI
             DIST. DHUBRI
             ASSAM
             PIN - 783301

Advocate for the Petitioner   : MR. A R SIKDAR, MR. M HOQUE,MD A ALI,MR. S I
TALUKDAR

Advocate for the Respondent : ASSTT.S.G.I., SC, F.T,SC, ECI,SC, NRC




                                   BEFORE
                  HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 29.07.2025 (K.R. Surana, J)

Heard Mr. A.R. Sikdar, learned counsel for the petitioner. Also heard Mr. J.

Page No.# 3/3

Payeng, learned standing counsel for the FT matters; Mr. M. Islam, learned counsel appearing on behalf of Mr. A.I. Ali, learned standing counsel for the ECI; and Mr. P. Sarmah, learned Additional Senior Govt. Advocate for the State respondent.

Argument is concluded.

Judgment reserved.

                       JUDGE                 JUDGE




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